Showing 10351 - 10365 of 41947 judgements
11 November 2010
Supreme Court
13 pages
PRABHAKAR RAGHUNATH PATIL Vs STATE OF MAHARASHTRA

Bench: MUKUNDAKAM SHARMA,SWATANTER KUMAR, , ,
Case number: C.A. No.-002817-002818 / 2005
Diary number: 25024 / 2003
Advocates: KAILASH CHAND Vs ASHA GOPALAN NAIR

11 November 2010
Supreme Court
21 pages
J. KODANDA RAMI REDDY Vs STATE OF A.P. .

Bench: R.V. RAVEENDRAN,DALVEER BHANDARI, , ,
Case number: C.A. No.-001401-001405 / 2002
Diary number: 15394 / 2000
Advocates: V. N. RAGHUPATHY Vs T. V. GEORGE

11 November 2010
Supreme Court
39 pages
SUNIL KUMAR SAMBHUDAYAL GUPTA Vs STATE OF MAHARASHTRA

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000891-000891 / 2004
Diary number: 14458 / 2004
Advocates: ARPUTHAM ARUNA AND CO Vs ASHA GOPALAN NAIR

11 November 2010
Supreme Court
4 pages
MOHD. AMEERUDDIN Vs UNITED INDIA INSURANCE CO. LTD.

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-004762-004762 / 2006
Diary number: 24723 / 2004
Advocates: V. D. KHANNA Vs B. K. SATIJA

10 November 2010
Supreme Court
2 pages
PUNJAB NATIONAL BANK Vs INDIAN STEEL CORPORATION LTD.

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-009623-009623 / 2010
Diary number: 36365 / 2009
Advocates: MITTER & MITTER CO. Vs ASHWANI KUMAR

10 November 2010
Supreme Court
17 pages
AMICUS CURIAE Vs PRASHANT BHUSAN & ANR.

Bench: ALTAMAS KABIR,CYRIAC JOSEPH,H.L. DATTU, ,
Case number: Contempt Petition (crl.) 10 of 2009

09 November 2010
Supreme Court
31 pages
RAMJAS FOUNDATION Vs UNION OF INDIA .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-006662-006662 / 2004
Diary number: 17728 / 2001
Advocates: S. P. SHARMA Vs D. N. GOBURDHAN

09 November 2010
Supreme Court
4 pages
CORP. MITHILESH KUMAR @MITHILESH SINGH Vs UNION OF INDIA .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-009601-009602 / 2010
Diary number: 379 / 2009
Advocates: RAMESHWAR PRASAD GOYAL Vs ANIL KATIYAR

09 November 2010
Supreme Court
49 pages
MONICA BEDI Vs STATE OF A.P.

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-000782-000782 / 2007
Diary number: 11446 / 2007
Advocates: NIRAJ GUPTA Vs ARVIND KUMAR SHARMA

09 November 2010
Supreme Court
25 pages
OM PAL SINGH Vs STATE OF U.P.

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-000973-000973 / 2003
Diary number: 3172 / 2003
Advocates: S. R. SETIA Vs ANUVRAT SHARMA

09 November 2010
Supreme Court
23 pages
J&K NATIONAL PANTHERS PARTY Vs THE UNION OF INDIA .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-009599-009599 / 2010
Diary number: 24654 / 2009
Advocates: SATISH VIG Vs SHREEKANT N. TERDAL

09 November 2010
Supreme Court
29 pages
INFOSYS TECHNOLOGIES LTD. Vs JUPITER INFOSYS LTD.

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-005743-005745 / 2005
Diary number: 22065 / 2004
Advocates: S. K. VERMA Vs VANITA BHARGAVA

09 November 2010
Supreme Court
12 pages
SHAKTI DEVI Vs NEW INDIA INSURANCE CO. LTD.

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-003660-003660 / 2006
Diary number: 8423 / 2004
Advocates: BRAJ KISHORE MISHRA Vs SANJAY JAIN

09 November 2010
Supreme Court
16 pages
MALAYALAM PLANTATIONS LTD. Vs STATE OF KERALA

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-000309-000309 / 2003
Diary number: 17750 / 2002
Advocates: Vs G. PRAKASH

08 November 2010
Supreme Court
8 pages
PANKAJAKSHI(DEAD) THROUGH L.RS. Vs CHANDRIKA .

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: C.A. No.-000201-000201 / 2005
Diary number: 26357 / 2004
Advocates: T. G. NARAYANAN NAIR Vs MALINI PODUVAL