Showing 10321 - 10335 of 41947 judgements
19 November 2010
Supreme Court
2 pages
BHARAT SANCHAR NIGAM LTD. Vs DEVDAN KESHA GAMIT KARBHARI FALIA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-010127-010127 / 2010
Diary number: 32281 / 2007
Advocates: VIKAS MEHTA Vs M. QAMARUDDIN

18 November 2010
Supreme Court
7 pages
STATE OF WEST BENGAL Vs BIRESWAR DUTTA ESTATE PRIVATE LTD.

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-004419-004419 / 2001
Diary number: 14132 / 2000
Advocates: TARA CHANDRA SHARMA Vs PRANAB KUMAR MULLICK

18 November 2010
Supreme Court
11 pages
ATLURI BRAHMANANDAM (D) THR.LRS. Vs ANNE SAI BAPUJI

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-009714-009714 / 2010
Diary number: 31605 / 2008
Advocates: G. RAMAKRISHNA PRASAD Vs K. SHIVRAJ CHOUDHURI

18 November 2010
Supreme Court
10 pages
LUDINA PAVANAKUMARI Vs THANKAMMA JOHN(DEAD) BY LRS. .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-005347-005347 / 2001
Diary number: 5287 / 2000
Advocates: G. PRAKASH Vs RAJIV MEHTA

18 November 2010
Supreme Court
4 pages
MOHD. AMEERUDDIN Vs UNITED INDIA INSURANCE CO. LTD.

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-004762-004762 / 2006
Diary number: 24723 / 2004
Advocates: V. D. KHANNA Vs B. K. SATIJA

18 November 2010
Supreme Court
44 pages
PEPSICO INDIA HOLDINGS PVT.LTD. Vs FOOD INSPECTOR

Bench: ALTAMAS KABIR,CYRIAC JOSEPH,DEEPAK VERMA, ,
Case number: Crl.A. No.-000836-000836 / 2010
Diary number: 19003 / 2009
Advocates: DHEERAJ NAIR Vs G. PRAKASH

18 November 2010
Supreme Court
25 pages
SPECIAL DEPUTY COLLECTOR Vs J. SIVAPRAKASAM .

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-009740-009740 / 2010
Diary number: 23400 / 2005
Advocates: T. HARISH KUMAR Vs MALINI PODUVAL

18 November 2010
Supreme Court
34 pages
COMMNR. OF CENTRAL EXCISE, NEW DELHI Vs M/S. HARI CHAND SHRI GOPAL

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY,K.S. PANICKER RADHAKRISHNAN,SURINDER SINGH NIJJAR,SWATANTER KUMAR
Case number: C.A. No.-001878-001880 / 2004
Diary number: 27683 / 2003
Advocates: B. KRISHNA PRASAD Vs

18 November 2010
Supreme Court
5 pages
AMBULANCE ACCESS FOUNDATION INDIA Vs UNION OF INDIA .

Bench: S.H. KAPADIA,K.S. PANICKER RADHAKRISHNAN,SWATANTER KUMAR, ,
Case number: W.P.(C) No.-000518-000518 / 2008
Diary number: 31097 / 2008
Advocates: Vs D. S. MAHRA

18 November 2010
Supreme Court
23 pages
M/S. NAVA BHARAT FERRO ALLOYS LTD. Vs TRANSMISSION CORPN.OF A.P.LTD.

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: C.A. No.-001607-001607 / 2004
Diary number: 16732 / 2002
Advocates: Vs RAKESH K. SHARMA

18 November 2010
Supreme Court
4 pages
RAJA MISHRA Vs STATE OF BIHAR TR.OFFICER INCHARGE

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001623-001623 / 2008
Diary number: 6048 / 2008
Advocates: LAKSHMI RAMAN SINGH Vs GOPAL SINGH

16 November 2010
Supreme Court
22 pages
ALVA ALUMINIUM LTD.BANGKOK Vs GABRIEL INDIA LIMITED

Bench: T.S. THAKUR, , , ,
Case number: ARBIT.CASE(C) No.-000002-000002 / 2010
Diary number: 33406 / 2009
Advocates: Vs RAMESH LAL BHATIA

16 November 2010
Supreme Court
13 pages
M/S. TECHNOGLOBE Vs STATE OF TAMIL NADU .

Bench: D.K. JAIN,MUKUNDAKAM SHARMA,R.M. LODHA, ,
Case number: C.A. No.-001809-001809 / 2003
Diary number: 16300 / 2000
Advocates: RAJIV MEHTA Vs T. HARISH KUMAR

16 November 2010
Supreme Court
9 pages
STATE OF MAHARASHTRA Vs GORAKHNATH SITARAM KAMBLE .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-009704-009704 / 2010
Diary number: 11856 / 2007
Advocates: ASHA GOPALAN NAIR Vs NARESH KUMAR

15 November 2010
Supreme Court
1 pages
RAJENDRA BANSAL Vs STATE OF U.P .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-009743-009743 / 2010
Diary number: 11122 / 2007
Advocates: VISHWAJIT SINGH Vs MITTER & MITTER CO.