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27 May 1950
Supreme Court 8 pages CHIEF CONTROLLING REVENUE AUTHORITYANDSUPERINTENDENT OF ST Vs MAHARASHTRA SUGAR MILLS LTD.
Case number: Appeal (civil) 12 of 1950 |
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26 May 1950
Supreme Court 10 pages BRIJ BHUSHAN AND ANOTHER Vs THE STATE OF DELHI.
Case number: Original Suit 29 of 1950 |
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26 May 1950
Supreme Court 9 pages ROMESH THAPPAR Vs THE STATE OF MADRAS
Case number: Original Suit 16 of 1950 |
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26 May 1950
Supreme Court 2 pages COMMISSIONER OF INCOME-TAX, U.P. Vs GAPPUMAL KANHAIYA LAL
Case number: Appeal (civil) 6 of 1949 |
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26 May 1950
Supreme Court 7 pages THE NEW PIECEGOODS BAZAR CO., LTD.,BOMBAY Vs THE COMMISSIONER OF INCOME-TAX,BOMBAY
Case number: Appeal (civil) 66 of 1949 |
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26 May 1950
Supreme Court 12 pages DR. N.B. KHARE Vs THE STATE OF DELHI
Bench: KANIA, HIRALAL J. (CJ),FAZAL ALI, SAIYID,SASTRI, M. PATANJALI,MAHAJAN, MEHR CHAND,MUKHERJEA, B.K. |
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26 May 1950
Supreme Court 38 pages THE BHARAT BANK LTD., DELHI Vs EMPLOYEES OF THE BHARAT BANK LTD.,DELHIv.THE BHARAT BANK
Bench: KANIA, HIRALAL J. (CJ),FAZAL ALI, SAIYID,SASTRI, M. PATANJALI,MAHAJAN, MEHR CHAND,MUKHERJEA, B.K. |
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19 May 1950
Supreme Court 5 pages RASHID AHMED Vs THE MUNICIPAL BOARD, KAIRANA.THE UNION OF INDIA and THE ST
Case number: Original Suit 10 of 1950 |
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19 May 1950
Supreme Court 0 pages A.K. GOPALAN Vs THE STATE OF MADRAS.UNION OF INDIA: INTERVENER.
Bench: KANIA,HIRALAL J. (CJ) |
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09 May 1950
Supreme Court 12 pages COMMISSIONER OF AGRICULTURALINCOME-TAX, BENGAL Vs SRI KESHAB CHANDRA MANDAL
Bench: FAZAL ALI, SAIYID,SASTRI, M. PATANJALI,MAHAJAN, MEHR CHAND,MUKHERJEA, B.K.,DAS, SUDHI RANJAN |
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05 May 1950
Supreme Court 14 pages DR. BABU RAM SAKSENA Vs THE STATE
Case number: Appeal (crl.) 2 of 1949 |
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05 May 1950
Supreme Court 4 pages RACHPAL MAHRAJ Vs BHAGWANDAS DARUKAand OTHERS
Case number: Appeal (civil) 67 of 1949 |
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05 May 1950
Supreme Court 5 pages PRITAM SINGH Vs THE STATE
Bench: FAZAL ALI, SAIYID,SASTRI, M. PATANJALI,MAHAJAN, MEHR CHAND,MUKHERJEA, B.K.,DAS, SUDHI RANJAN |
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04 May 1950
Supreme Court 27 pages NANALAL ZAVER AND ANOTHER Vs BOMBAY LIFE ASSURANCE CO. LTD.AND OTHERS
Case number: Appeal (civil) 69 of 1949 |
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04 May 1950
Supreme Court 36 pages COMMISSIONER OF INCOME-TAX, BOMBAY Vs AHMEDBHAI UMARBHAI & CO., BOMBAY.
Case number: Appeal (civil) 68 of 1949 |