Judgements

Showing 16 - 30 of 41947 judgements
19 March 2020
Supreme Court
61 pages
BENEDICT DENIS KINNY Vs TULIP BRIAN MIRANDA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-001429-001430 / 2020
Diary number: 20007 / 2019
Advocates: SUDHANSHU S. CHOUDHARI Vs

19 March 2020
Supreme Court
20 pages
DHANPAT Vs SHEO RAM (DECEASED) THROUGH HIS LRS.

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-001960-001960 / 2020
Diary number: 23650 / 2014
Advocates: RISHI MALHOTRA Vs

19 March 2020
Supreme Court
15 pages
B.K. PAVITHRA Vs UNION OF INDIA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: MA-001323 / 2019
Diary number: 24419 / 2019
Advocates: SMARHAR SINGH Vs

19 March 2020
Supreme Court
17 pages
THE STATE OF UTTAR PRADESH Vs VIJAY SHANKAR DUBEY

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-001757-001757 / 2020
Diary number: 37359 / 2018
Advocates: ANKUR PRAKASH Vs

19 March 2020
Supreme Court
20 pages
RAM CHANDRA PRASAD SINGH Vs SHARAD YADAV

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-002004-002004 / 2020
Diary number: 34884 / 2018
Advocates: GOPAL SINGH Vs

19 March 2020
Supreme Court
58 pages
FOOD CORPORATION OF INDIA Vs BRIHANMUMBAI MAHANAGAR PALIKA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-009350-009351 / 2019
Diary number: 43893 / 2018
Advocates: AJIT PUDUSSERY Vs

18 March 2020
Supreme Court
15 pages
RAJASTHAN HIGH COURT Vs VED PRIYA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE B.R. GAVAI, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-008933-008934 / 2017
Diary number: 2105 / 2015
Advocates: SUNIL KUMAR JAIN Vs

18 March 2020
Supreme Court
4 pages
THE MANAGING COMMITTEE BHERAMARI A.M. HIGH MADRASAH Vs THE STATE OF WEST BENGAL

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE B.R. GAVAI, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: SLP(C) No.-005368 / 2020
Diary number: 7575 / 2020
Advocates: SARLA CHANDRA Vs

18 March 2020
Supreme Court
29 pages
THE BHARAT COKING COAL LTD. Vs AMR DEV PRABHA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE B.R. GAVAI, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-002197-002197 / 2020
Diary number: 17063 / 2018
Advocates: AMIT SHARMA Vs

18 March 2020
Supreme Court
7 pages
EX-GUNNER VIRENDER PRASAD Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE B.R. GAVAI, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: Crl.A. No.-002035-002035 / 2012
Diary number: 29760 / 2012
Advocates: B. K. PAL Vs MUKESH KUMAR MARORIA

18 March 2020
Supreme Court
11 pages
BHAGWAN SINGH Vs THE STATE OF UTTARAKHAND

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE B.R. GAVAI, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: Crl.A. No.-000407-000407 / 2020
Diary number: 33928 / 2017
Advocates: SUPRIYA JUNEJA Vs JATINDER KUMAR BHATIA

18 March 2020
Supreme Court
4 pages
JEETENDRA S/O LATE KIRTICHAND BORADE Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE B.R. GAVAI, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: Crl.A. No.-000408-000408 / 2020
Diary number: 37508 / 2019
Advocates: K J JOHN AND CO Vs

18 March 2020
Supreme Court
20 pages
WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD. Vs M/S. SONA PROMOTERS PVT. LTD. AND OTHERS

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: C.A. No.-002201-002201 / 2020
Diary number: 41170 / 2014
Advocates: AVIJIT BHATTACHARJEE Vs

17 March 2020
Supreme Court
24 pages
THE JOINT LABOUR COMMISSIONER AND REGISTERING OFFICER Vs KESAR LAL

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-002014-002014 / 2020
Diary number: 1782 / 2020
Advocates: SANDEEP KUMAR JHA Vs

17 March 2020
Supreme Court
34 pages
BANK OF BARODA Vs KOTAK MAHINDRA BANK LTD.

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-002175-002175 / 2020
Diary number: 6422 / 2015
Advocates: PRAVEENA GAUTAM Vs VISHAL ARUN