Showing 10306 - 10320 of 41947 judgements
22 November 2010
Supreme Court
59 pages
M/S J.P.BUILDERS Vs A.RAMADAS RAO

Bench: P. SATHASIVAM,ANIL R. DAVE, , ,
Case number: C.A. No.-009821-009822 / 2010
Diary number: 15122 / 2010
Advocates: BHARGAVA V. DESAI Vs K. K. MANI

22 November 2010
Supreme Court
2 pages
MANOJ YADAV Vs PUSHPA @ KIRAN YADAV

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000107-000107 / 2011
Diary number: 21439 / 2009
Advocates: Vs NIKILESH RAMACHANDRAN

22 November 2010
Supreme Court
5 pages
RAJBIR @ RAJU & ANR Vs STATE OF HARYANA

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Criminal.M.P (PR) 23051 of 2010

22 November 2010
Supreme Court
3 pages
THATHAMSETTY SURESH Vs STATE OF A.P.

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Special Leave Petition (crl.) 5440 of 2010

19 November 2010
Supreme Court
51 pages
DLF UNIVERSAL LTD. Vs DIRECTOR, T.&C. PLANNING HARYANA .

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-000550-000550 / 2003
Diary number: 24225 / 2002
Advocates: Vs SUDARSH MENON

19 November 2010
Supreme Court
2 pages
BHAGWAN T SHINDE Vs HINDUSTAN SPINNING & WEAVING MIL.LD.&ORS

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-009758-009760 / 2010
Diary number: 33444 / 2009
Advocates: CHANDER SHEKHAR ASHRI Vs E. C. AGRAWALA

19 November 2010
Supreme Court
45 pages
RAMDEO CHAUHAN @ RAJNATH CHAUHAN Vs BANI KANT DAS .

Bench: AFTAB ALAM,ASOK KUMAR GANGULY, , ,
Case number: R.P.(C) No.-001378-001378 / 2009
Diary number: 23979 / 2009
Advocates: Vs CORPORATE LAW GROUP

19 November 2010
Supreme Court
22 pages
NADIRSHA SHAPURJI PATEL (D) BY LRS. &ORS Vs DEPUTY COLLECTOR & LA

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-001058-001060 / 2004
Diary number: 19264 / 2001
Advocates: RUSTOM B. HATHIKHANAWALA Vs

19 November 2010
Supreme Court
9 pages
JITENDRA SINGH @ BABBOO SINGH Vs STATE OF U.P.

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: Crl.A. No.-000763-000763 / 2003
Diary number: 12497 / 2003
Advocates: SUSHIL KUMAR JAIN Vs PRAGATI NEEKHRA

19 November 2010
Supreme Court
15 pages
SAYGO BAI Vs CHUEERU BAJRANGI

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: Crl.A. No.-002169-002169 / 2010
Diary number: 714 / 2010
Advocates: Vs MRIDULA RAY BHARADWAJ

19 November 2010
Supreme Court
20 pages
NAHAR SINGH YADAV . Vs UNION OF INDIA MINISTRY OF JUSTICE GOVT. OF INDIA SECRETARY

Bench: D.K. JAIN,V.S. SIRPURKAR,G.S. SINGHVI, ,
Case number: SLP(C) No.-012981-012981 / 2008
Diary number: 13690 / 2008
Advocates: BRAJ KISHORE MISHRA Vs ANUVRAT SHARMA

19 November 2010
Supreme Court
11 pages
RAJ TRANSPORT CO. PVT. LTD., AMRITSAR Vs STATE TRANSP.APPELLATE TRIBUNL.PB..

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-009762-009762 / 2010
Diary number: 12934 / 2008
Advocates: KUSUM CHAUDHARY Vs AJAY PAL

19 November 2010
Supreme Court
13 pages
UNION OF INDIA Vs A.S.PILLAI .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-009761-009761 / 2010
Diary number: 19843 / 2008
Advocates: B. KRISHNA PRASAD Vs T. HARISH KUMAR

19 November 2010
Supreme Court
3 pages
STATE OF JHARKHAND Vs KRISHNA PRADHAN .

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: SLP(C) No.-029275-029275 / 2010
Diary number: 20062 / 2010
Advocates: Vs B. SUNITA RAO

19 November 2010
Supreme Court
2 pages
STATE OF U.P. Vs DHIRAJ SINGH

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-009766-009767 / 2010
Diary number: 23439 / 2005
Advocates: ANUVRAT SHARMA Vs DEBASIS MISRA