Judgements

15 November 2010
Supreme Court
2 pages

COMMR. OF INCOME TAX Vs M/S THE SIDDESHWAR CO-OP BANK LTD.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-009904-009904 / 2010
Diary number: 14655 / 2005
Advocates: B. V. BALARAM DAS Vs

15 November 2010
Supreme Court
4 pages

TATA COMMUNICATION LTD. Vs SANTOSH BABANRAO WALKE .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-009741-009742 / 2010
Diary number: 4698 / 2010
Advocates: Vs VISHWAJIT SINGH

15 November 2010
Supreme Court
27 pages

TRANSPORT & DOCK WORKERS UNION Vs MUMBAI PORT TRUST

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-009753-009753 / 2010
Diary number: 1047 / 2010
Advocates: UDAY B. DUBE Vs A. V. RANGAM

15 November 2010
Supreme Court
9 pages

PUSHPA VANTI Vs UNION OF INDIA .

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: W.P.(C) No.-000291-000291 / 2010
Diary number: 24976 / 2010
Advocates: KAILASH CHAND Vs

15 November 2010
Supreme Court
17 pages

AMAR SINGH Vs UNION OF INDIA

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: W.P.(C) No.-000317-000317 / 2010
Diary number: 30123 / 2010
Advocates: P. S. SUDHEER Vs ANIL KATIYAR

15 November 2010
Supreme Court
31 pages

ISHWAR NAGAR COOP HOUSE BUILDING SOCIETY Vs PARMA NAND SHARMA .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-009671-009671 / 2010
Diary number: 18899 / 2008
Advocates: ABHAY KUMAR Vs PAREKH & CO.

12 November 2010
Supreme Court
9 pages

BHIM @ UTTAM GHOSH Vs STATE OF WEST BENGAL

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: Crl.A. No.-002163-002163 / 2010
Diary number: 4739 / 2010
Advocates: ABHIJIT SENGUPTA Vs SATISH VIG

12 November 2010
Supreme Court
8 pages

INDIAN OIL CORP.LTD. Vs SUBRATA BORAH CHOWLEK

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-009726-009727 / 2010
Diary number: 12796 / 2010
Advocates: ARPUTHAM ARUNA AND CO Vs RAJIV MEHTA

12 November 2010
Supreme Court
10 pages

AURANGABAD ELECTRICALS LTD. Vs COMMISSIONER OF CENTRAL EXCISE & CUSTOMS

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-002694-002694 / 2006
Diary number: 7339 / 2006
Advocates: K J JOHN AND CO Vs B. KRISHNA PRASAD

12 November 2010
Supreme Court
18 pages

COMMNR. OF CENTRAL EXCISE, AURANGABAD Vs M/S. BAJAJ AUTO LTD.

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-003860-003860 / 2006
Diary number: 14299 / 2006
Advocates: B. KRISHNA PRASAD Vs K J JOHN AND CO

12 November 2010
Supreme Court
2 pages

ASHISH KHARE Vs STATE OF M.P.

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-002164-002164 / 2010
Diary number: 7112 / 2008
Advocates: ABHA R. SHARMA Vs

12 November 2010
Supreme Court
117 pages

IN RE.. Vs MEHAR SINGH SAINI,CHAIRMAN HPSC & ORS.

Bench: S.H. KAPADIA,K.S. PANICKER RADHAKRISHNAN,SWATANTER KUMAR, ,
Case number: Ref. U/A 317 2 of 2008

11 November 2010
Supreme Court
59 pages

S.D.JOSHI Vs HIGH COURT OF JUDICATURE AT BOMBAY &ORS.

Bench: SWATANTER KUMAR,CHANDRAMAULI KR. PRASAD, , ,
Case number: W.P.(C) No.-000598-000598 / 2008
Diary number: 32137 / 2008
Advocates: Vs ASHA GOPALAN NAIR

11 November 2010
Supreme Court
2 pages

CHANDRABHAN JAIN Vs BADAMIBAI .

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000996-000996 / 2005
Diary number: 4307 / 2005
Advocates: KAVEETA WADIA Vs D. M. NARGOLKAR

11 November 2010
Supreme Court
48 pages

MAHARASHTRA LAND DEVELOPMENT CORPORATION Vs STATE OF MAHARASHTRA

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-002147-002147 / 2004
Diary number: 24952 / 2003
Advocates: Vs ASHA GOPALAN NAIR