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21 March 1950
Supreme Court 9 pages SHETH MANEKLAL MANSUKHBHAI Vs MESSRS. HORMUSJI JAMSHEDJI GINWALLAAND SONS.
Case number: Appeal (civil) 37 of 1949 |
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14 March 1950
Supreme Court 0 pages GORAKHRAM SADHURAM Vs LAXMIBAI WIFE OF INDERLAL NANDLAL
Bench: S. FAZAL ALI,M.P. SASTRI,M.C. MAHAJAN,B.K. MUKHERJEA,S.R. DAS |
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14 March 1950
Supreme Court 8 pages MESSRS. KHIMJI POONJA AND COMPANY Vs SHRI BALDEV DAS C. PARIKH
Case number: Appeal (civil) 26 of 1949 |
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14 March 1950
Supreme Court 22 pages ABDULLA AHMED Vs ANIMENDRA KISSEN MITTER.
Bench: KANIA, HIRALAL J. (CJ),FAZAL ALI, SAIYID,SASTRI, M. PATANJALI,MAHAJAN, MEHR CHAND,DAS, SUDHI RANJAN |
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14 March 1950
Supreme Court 4 pages BHAWANIPORE BANKING CORPORA-TION, LTD. Vs GOURI SHANKAR SHARMA
Bench: KANIA, HIRALAL J. (CJ),FAZAL ALI, SAIYID,SASTRI, M. PATANJALI,MAHAJAN, MEHR CHAND,DAS, SUDHI RANJAN |
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14 March 1950
Supreme Court 7 pages RAM KRISHNA RAMNATH AGARWALOF KAMPTEE Vs SECRETARY, MUNICIPAL COMMITTEE,KAMPTEE.UNION OF INDIA AND
Case number: Appeal (civil) 3 of 1948 |
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22 February 1950
Supreme Court 9 pages DHIYAN SINGH AND ANOTHER Vs JUGAL KISHORE AND ANOTHER.
Case number: Appeal Civil 8 of 1951 |