Showing 10381 - 10395 of 41947 judgements
28 October 2010
Supreme Court
1 pages
STATE OF MAHARASHTRA Vs WAMAN

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000307-000307 / 2006
Diary number: 8486 / 2005
Advocates: ASHA GOPALAN NAIR Vs CHANDER SHEKHAR ASHRI

27 October 2010
Supreme Court
2 pages
MS/ CADBURY INDIA LIMITED Vs STATE OF KERALA .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-002075-002075 / 2010
Diary number: 24083 / 2009
Advocates: K J JOHN AND CO Vs R. SATHISH

27 October 2010
Supreme Court
16 pages
STATE OF UTTARANCHAL Vs M/S. KHURANA BROTHERS

Bench: P. SATHASIVAM,R.M. LODHA, , ,
Case number: C.A. No.-005876-005876 / 2009
Diary number: 8215 / 2008
Advocates: ABHISHEK ATREY Vs SHAILENDRA BHARDWAJ

27 October 2010
Supreme Court
11 pages
D. HANUMANTH SA Vs STATE OF KARNATAKA .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-000017-000020 / 2005
Diary number: 17498 / 2003

27 October 2010
Supreme Court
17 pages
AMINA BEEVI Vs THACHI .

Bench: D.K. JAIN,A.K. PATNAIK, , ,
Case number: SLP(C) No.-015221-015221 / 2007
Diary number: 15021 / 2007
Advocates: T. G. NARAYANAN NAIR Vs RADHA SHYAM JENA

27 October 2010
Supreme Court
17 pages
M/S.ANGEL BABY PRODUCTS PVT.LTD. Vs NEW OKHLA INDUST.DEV.AUTH. .

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: SLP(C) No.-010940-010940 / 2008
Diary number: 11941 / 2008
Advocates: Vs RAVINDRA KUMAR

27 October 2010
Supreme Court
27 pages
RANJIT SINGH Vs STATE OF M.P.

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-001072-001072 / 2006
Diary number: 2195 / 2006
Advocates: PRATIBHA JAIN Vs C. D. SINGH

27 October 2010
Supreme Court
3 pages
V.ANJANEYULU Vs STATE OF A.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000122-000122 / 2006
Diary number: 23269 / 2005
Advocates: MUKESH K. GIRI Vs D. MAHESH BABU

27 October 2010
Supreme Court
2 pages
K. JOY KUTTY Vs STATE OF M.P. .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000135-000135 / 2006
Diary number: 26987 / 2004
Advocates: GAGRAT AND CO Vs

27 October 2010
Supreme Court
2 pages
STATE OF HARYANA Vs SHAMSHER SINGH .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000150-000150 / 2006
Diary number: 20082 / 2005
Advocates: KAMAL MOHAN GUPTA Vs

27 October 2010
Supreme Court
3 pages
TATAVARTHI SANANDA KALESWARARAYA GUPTA Vs KOTHA RAJU

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000174-000174 / 2006
Diary number: 2945 / 2006
Advocates: ABHIJIT SENGUPTA Vs Y. RAJA GOPALA RAO

27 October 2010
Supreme Court
3 pages
NAUSHAD Vs STATE OF U.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000186-000186 / 2006
Diary number: 9878 / 2004
Advocates: DINESH KUMAR GARG Vs JATINDER KUMAR BHATIA

26 October 2010
Supreme Court
5 pages
NANDYALAVENKATARAMANA Vs STATE OF ANDHRA PRADESH

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000001-000001 / 2006
Diary number: 9463 / 2005
Advocates: ASHA GOPALAN NAIR Vs D. MAHESH BABU

26 October 2010
Supreme Court
16 pages
DILAWAR SINGH Vs UNION OF INDIA .

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: C.A. No.-009198-009202 / 2010
Diary number: 16345 / 2007
Advocates: P. N. PURI Vs D. S. MAHRA

26 October 2010
Supreme Court
4 pages
CBI, HYDERABAD Vs B. RAMARAJU .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-002068-002072 / 2010
Diary number: 25304 / 2010
Advocates: ARVIND KUMAR SHARMA Vs LAWYER S KNIT & CO