Showing 10396 - 10410 of 41947 judgements
26 October 2010
Supreme Court
13 pages
MINOR MARGHESH K. PARIKH Vs MAYUR H.MEHTA

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-009352-009352 / 2010
Diary number: 15196 / 2009
Advocates: Vs ABHINAV MUKERJI

26 October 2010
Supreme Court
17 pages
STATE OF U.P. Vs MUNNI RAM .

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-000909-000910 / 2002
Diary number: 14597 / 2002
Advocates: JATINDER KUMAR BHATIA Vs ABHA R. SHARMA

26 October 2010
Supreme Court
31 pages
SUDHAKARAN Vs STATE OF KERALA

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-000389-000389 / 2007
Diary number: 22654 / 2006
Advocates: Vs P. V. DINESH

26 October 2010
Supreme Court
7 pages
MOHD. USMAN MOHD. ISLAM SHAIKH Vs STATE OF MAHARASHTRA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001028-001028 / 2006
Diary number: 28527 / 2005
Advocates: P. N. PURI Vs RAVINDRA KESHAVRAO ADSURE

26 October 2010
Supreme Court
18 pages
MAHENDRA PAL Vs STATE OF H.P. .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-009353-009353 / 2010
Diary number: 35762 / 2008
Advocates: Vs NARESH K. SHARMA

26 October 2010
Supreme Court
7 pages
ANJANI CHAUDHARY Vs STATE OF BIHAR

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000140-000140 / 2004
Diary number: 14379 / 2003
Advocates: S. C. PATEL Vs GOPAL SINGH

26 October 2010
Supreme Court
12 pages
NIRMAL JEET SINGH HOON Vs IRTIZA HUSSAIN .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: SLP(C) No.-030648-030651 / 2010
Diary number: 24274 / 2010
Advocates: PETITIONER-IN-PERSON Vs

26 October 2010
Supreme Court
2 pages
DHARAM PAL Vs STATE OF DELHI

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000890-000890 / 2005
Diary number: 26846 / 2004
Advocates: M. A. CHINNASAMY Vs ANIL KATIYAR

26 October 2010
Supreme Court
2 pages
STATE OF RAJASTHAN Vs BHOPA RAM

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000037-000037 / 2006
Diary number: 3164 / 2005
Advocates: MILIND KUMAR Vs ASHOK KUMAR SINGH

26 October 2010
Supreme Court
33 pages
BRAHM SWAROOP Vs STATE OF U.P.

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-001235-001235 / 2005
Diary number: 14247 / 2005
Advocates: S. R. SETIA Vs RAJ SINGH RANA

26 October 2010
Supreme Court
4 pages
SANGHARAJ BHOGAPPA KAMBLE Vs STATE OF MAHARASHTRA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000024-000024 / 2006
Diary number: 10646 / 2005
Advocates: Vs ASHA GOPALAN NAIR

26 October 2010
Supreme Court
47 pages
ASSOCIATION OF LEASING & FINANL.SER.COS Vs UNION OF INDIA .

Bench: S.H. KAPADIA,K.S. RADHAKRISHNAN,SWATANTER KUMAR, ,
Case number: C.A. No.-009344-009344 / 2010
Diary number: 24066 / 2009
Advocates: A. RAGHUNATH Vs

25 October 2010
Supreme Court
10 pages
COLLECTOR, PHAGWARA Vs BRAHM DUTT

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-000573-000574 / 2003
Diary number: 17161 / 2001
Advocates: AJAY PAL Vs

25 October 2010
Supreme Court
1 pages
NATIONAL AVIATION CO.OF INDIA LTD. Vs STATE OF ASSAM

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-002054-002054 / 2010
Diary number: 25250 / 2008
Advocates: BINA GUPTA Vs CORPORATE LAW GROUP

25 October 2010
Supreme Court
7 pages
JOYDEEP BHATTACHARJEE Vs BHUPENDRA KUMAR MAZUMDAR .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: SLP(C) No.-002457-002458 / 2009
Diary number: 885 / 2009
Advocates: TAPESH KUMAR SINGH Vs JITENDRA MOHAN SHARMA