Showing 1 - 15 of 41947 judgements
06 April 2020
Supreme Court
7 pages
IN RE GUIDELINES FOR COURT FUNCTIONING THROUGH VIDEO CONFERENCING DURING COVID 19 PANDEMIC Vs

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: SMW(C) No.-000005 / 2020
Diary number: 10853 / 2020
Advocates: BY COURTS MOTION Vs

03 April 2020
Supreme Court
23 pages
BHAGWAT SHARAN (DEAD THR. LRS.)) Vs PURUSHOTAM .

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-006875-006875 / 2008
Diary number: 17360 / 2004
Advocates: PRATIBHA JAIN Vs NIRAJ SHARMA

03 April 2020
Supreme Court
14 pages
UNION OF INDIA Vs R THIYAGARAJAN

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-002229-002229 / 2020
Diary number: 18096 / 2017
Advocates: B. V. BALARAM DAS Vs

03 April 2020
Supreme Court
18 pages
SAI WARDHA POWER GENERATION LIMITED Vs THE TATA POWER COMPANY LIMITED DISTRIBUTION

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-002228 / 2020
Diary number: 24669 / 2019
Advocates: NIKUNJ DAYAL Vs

03 April 2020
Supreme Court
32 pages
NEW DELHI TELEVISION LTD Vs DEPUTY COMMISSIONER OF INCOME TAX

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-001008-001008 / 2020
Diary number: 27766 / 2017
Advocates: B. VIJAYALAKSHMI MENON Vs

01 April 2020
Supreme Court
24 pages
RAJA @ AYYAPPAN Vs STATE OF TAMIL NADU

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: Crl.A. No.-001120-001120 / 2010
Diary number: 2418 / 2010
Advocates: RAKESH K. SHARMA Vs

01 April 2020
Supreme Court
40 pages
ALEMBIC PHARMACEUTICALS LTD. Vs ROHIT PRAJAPATI .

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-001526-001526 / 2016
Diary number: 2562 / 2016
Advocates: KARANJAWALA & CO. Vs

20 March 2020
Supreme Court
8 pages
M. SUBRAMANIAM Vs S. JANAKI

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE SANJIV KHANNA
Case number: Crl.A. No.-000102-000102 / 2011
Diary number: 4846 / 2010
Advocates: S. R. SETIA Vs K. K. MANI

20 March 2020
Supreme Court
9 pages
PAWAN KUMAR GUPTA Vs STATE OF NCT OF DELHI

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: W.P.(Crl.) No.-000122 / 2020
Diary number: 10611 / 2020
Advocates: SADASHIV Vs

19 March 2020
Supreme Court
20 pages
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR Vs THE DY. COMMISSIONER OF INCOME TAX (ASSESSMENT)

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-008590-008590 / 2010
Diary number: 4151 / 2008
Advocates: ARUNESHWAR GUPTA Vs ANIL KATIYAR

19 March 2020
Supreme Court
32 pages
NAND RAM(D) TH. LRS. . Vs JAGDISH PRASAD(D)TH.LRS

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-009918-009918 / 2011
Diary number: 4832 / 2011
Advocates: SANJAY JAIN Vs HARISH PANDEY

19 March 2020
Supreme Court
21 pages
SHYAM SAHNI Vs ARJUN PRAKASH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-002210-002210 / 2020
Diary number: 9806 / 2019
Advocates: DINESH CHANDRA PANDEY Vs

19 March 2020
Supreme Court
3 pages
MUKESH Vs STATE OF NCT OF DELHI

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: W.P.(Crl.) No.-000119 / 2020
Diary number: 10468 / 2020
Advocates: DEEPAK GOEL Vs

19 March 2020
Supreme Court
5 pages
AKSHAY KUMAR SINGH Vs UNION OF INDIA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: W.P.(Crl.) No.-000121 / 2020
Diary number: 10508 / 2020
Advocates: SADASHIV Vs

19 March 2020
Supreme Court
29 pages
GURCHARAN SINGH Vs ANGREZ KAUR

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-006835-006835 / 2009
Diary number: 15699 / 2008
Advocates: R. C. KOHLI Vs P. N. PURI