Showing 10366 - 10380 of 41947 judgements
29 October 2010
Supreme Court
26 pages
STEEL AUTHORITY OF INDIA LTD. Vs DIBYENDU BHATTACHARYA

Bench: J.M. PANCHAL,B.S. CHAUHAN,GYAN SUDHA MISRA, ,
Case number: C.A. No.-009480-009480 / 2010
Diary number: 30306 / 2008
Advocates: PRASHANT KUMAR Vs ABHIJIT SENGUPTA

29 October 2010
Supreme Court
13 pages
AJMER VIDYUT VITRAN NIGAM LTD Vs NAVIN KUMAR SAINI

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-009487-009487 / 2010
Diary number: 34340 / 2007
Advocates: SUSHIL KUMAR JAIN Vs CHARU MATHUR

29 October 2010
Supreme Court
32 pages
ORYX FISHERIES PVT.LTD. Vs UNION OF INDIA .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-009489-009489 / 2010
Diary number: 32301 / 2008
Advocates: Vs M. P. VINOD

29 October 2010
Supreme Court
21 pages
VARUN CHAUDHARY Vs STATE OF RAJASTHAN

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: Crl.A. No.-000705-000705 / 2008
Diary number: 3973 / 2008
Advocates: Vs MILIND KUMAR

29 October 2010
Supreme Court
8 pages
LALLAN CHAUBEY Vs STATE OF U.P.

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: Crl.A. No.-000114-000114 / 2007
Diary number: 31993 / 2006
Advocates: RAMESHWAR PRASAD GOYAL Vs ANUVRAT SHARMA

29 October 2010
Supreme Court
23 pages
VIJAYSINH CHANDUBHA JADEJA Vs STATE OF GUJARAT

Bench: D.K. JAIN,B. SUDERSHAN REDDY,MUKUNDAKAM SHARMA,R.M. LODHA,DEEPAK VERMA
Case number: Crl.A. No.-000943-000943 / 2005
Diary number: 1948 / 2004
Advocates: PAREKH & CO. Vs HEMANTIKA WAHI

29 October 2010
Supreme Court
13 pages
TAMIL NADU HOUSING BOARD Vs M. MEIYAPPAN .

Bench: D.K. JAIN,T.S. THAKUR, , ,
Case number: C.A. No.-001757-001757 / 2002
Diary number: 232 / 2002
Advocates: T. HARISH KUMAR Vs RAKESH K. SHARMA

29 October 2010
Supreme Court
15 pages
THE COMMNR. OF CUSTOMS(GEN) MUMBAI Vs ABDULLA KOYLOTH

Bench: D.K. JAIN,T.S. THAKUR, , ,
Case number: C.A. No.-001608-001608 / 2005
Diary number: 4071 / 2005
Advocates: B. KRISHNA PRASAD Vs PRAVEEN KUMAR

29 October 2010
Supreme Court
8 pages
PRASANTA KUMAR SARKAR Vs ASHIS CHATTERJEE

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: Crl.A. No.-002086-002086 / 2010
Diary number: 11511 / 2010
Advocates: Vs SARLA CHANDRA

29 October 2010
Supreme Court
30 pages
STATE OF U.P. Vs BHUPENDRA NATH TRIPATHI .

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-009481-009483 / 2010
Diary number: 4473 / 2009
Advocates: SHRISH KUMAR MISRA Vs RAMESHWAR PRASAD GOYAL

29 October 2010
Supreme Court
36 pages
ANOKH SINGH Vs PUNJAB STATE ELECTION COMMISSION

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-009485-009485 / 2010
Diary number: 8587 / 2009
Advocates: Vs KULDIP SINGH

29 October 2010
Supreme Court
12 pages
N.SRIHARI(D) TR.LRS. Vs N.PRAKASH .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: SLP(C) No.-017945-017945 / 2009
Diary number: 60057 / 2009
Advocates: G. RAMAKRISHNA PRASAD Vs LAWYER S KNIT & CO

28 October 2010
Supreme Court
15 pages
HARI CHAND ROACH Vs HEM CHAND .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-000432-000432 / 2002
Diary number: 18167 / 2000
Advocates: PRADEEP KUMAR BAKSHI Vs MADHU MOOLCHANDANI

28 October 2010
Supreme Court
29 pages
SATYA NARAYAN TIWARI @ JOLLY Vs STATE OF U.P.

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001168-001168 / 2005
Diary number: 17904 / 2005
Advocates: RAJESH Vs PRADEEP MISRA

28 October 2010
Supreme Court
5 pages
AYODHA PRASAD Vs STATE

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000583-000583 / 2004
Diary number: 909 / 2004
Advocates: LALITA KAUSHIK Vs GUNNAM VENKATESWARA RAO