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04 February 1958
Supreme Court 35 pages WORKMEN OF DIMAKUCHI TEA ESTATE Vs THE MANAGEMENT OF DIMAKUCHITEA ESTATE
Case number: Appeal (civil) Appeal (civil) 297 of 1956 |
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16 January 1958
Supreme Court 6 pages THE WESTERN INDIA THEATRES LTD. Vs MUNICIPAL CORPORATION OF THE CITY OFPOONA
Case number: Appeal (civil) 146 of 1955 |
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08 January 1958
Supreme Court 113 pages EXPRESS NEWSPAPERS (PRIVATE) LTD.,AND ANOTHER Vs THE UNION OF INDIA AND OTHERS(and connected petitions and
Bench: BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER,KAPUR, J.L.,GAJENDRAGADKAR, P.B. |
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20 December 1957
Supreme Court 19 pages BOMBAY DYEING &MANUFACTURING CO., LTD. Vs THE STATE OF BOMBAY AND OTHERS
Bench: BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,DAS, S.K.,SARKAR, A.K.,BOSE, VIVIAN |
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18 December 1957
Supreme Court 0 pages STATE OF KERALA & ORS. Vs P.J. JOSEPH
Bench: S.R. DAS (CJ),T.L.V. AIYYAR,S.K. DAS,A.K. SARKAR,V. BOSE |
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18 December 1957
Supreme Court 13 pages THE CENTRAL INDIA SPINNING ANDWEAVING AND MANUFACTURING CO Vs THE MUNICIPAL COMMITTEE, WARDHA
Bench: BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER,KAPUR, J.L.,GAJENDRAGADKAR, P.B. |
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13 December 1957
Supreme Court 14 pages KHEM CHAND Vs THE UNION OF INDIA AND OTHERS
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,SARKAR, A.K.,BOSE, VIVIAN |
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06 December 1957
Supreme Court 9 pages JAGANNATH BEHERA AND OTHERS Vs RAJA HARIHAR SINGHMARDARAJ BHRAMARBARA ROY
Bench: BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER,KAPUR, J.L.,GAJENDRAGADKAR, P.B. |
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03 December 1957
Supreme Court 10 pages P. BALAKOTAIAH Vs THE UNION OF INDIA AND OTHERS(and connected appeals)
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,SARKAR, A.K.,BOSE, VIVIAN |
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03 December 1957
Supreme Court 10 pages S. A. VENKATARAMAN Vs THE STATE(and connected appeal)
Case number: Appeal (crl.) 130 of 1956 |
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28 November 1957
Supreme Court 10 pages S. Rm. Ar. S. Sp. SATHAPPA CHETTIAR Vs S. Rm. Ar. Rm. RAMANATHAN CHETTIAR
Bench: BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER,KAPUR, J.L.,GAJENDRAGADKAR, P.B. |
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28 November 1957
Supreme Court 6 pages RAJVI AMAR SINGH Vs THE STATE OF RAJASTHAN
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,SARKAR, A.K.,BOSE, VIVIAN |
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27 November 1957
Supreme Court 4 pages SARDAR SYEDNA TAHERSAIFUDDIN SAHEB Vs THE STATE OF BOMBAY
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,SARKAR, A.K.,BOSE, VIVIAN |
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26 November 1957
Supreme Court 6 pages INDU BHUSAN CHATTERJEE Vs THE STATE OF WEST BENGAL
Case number: Appeal (crl.) 18 of 1955 |
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25 November 1957
Supreme Court 3 pages CHOUDHURY DHARAM SINGH RATHI Vs THE STATE OF PUNJAB AND OTHERS
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,GAJENDRAGADKAR, P.B.,SARKAR, A.K. |