Showing 41206 - 41220 of 41947 judgements
04 February 1958
Supreme Court
35 pages
WORKMEN OF DIMAKUCHI TEA ESTATE Vs THE MANAGEMENT OF DIMAKUCHITEA ESTATE

Case number: Appeal (civil) Appeal (civil) 297 of 1956

16 January 1958
Supreme Court
6 pages
THE WESTERN INDIA THEATRES LTD. Vs MUNICIPAL CORPORATION OF THE CITY OFPOONA

Case number: Appeal (civil) 146 of 1955

08 January 1958
Supreme Court
113 pages
EXPRESS NEWSPAPERS (PRIVATE) LTD.,AND ANOTHER Vs THE UNION OF INDIA AND OTHERS(and connected petitions and

Bench: BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER,KAPUR, J.L.,GAJENDRAGADKAR, P.B.
Case number: Appeal (civil) 699-703 of 1957

20 December 1957
Supreme Court
19 pages
BOMBAY DYEING &MANUFACTURING CO., LTD. Vs THE STATE OF BOMBAY AND OTHERS

Bench: BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,DAS, S.K.,SARKAR, A.K.,BOSE, VIVIAN
Case number: Appeal (civil) 167 of 1954

18 December 1957
Supreme Court
0 pages
STATE OF KERALA & ORS. Vs P.J. JOSEPH

Bench: S.R. DAS (CJ),T.L.V. AIYYAR,S.K. DAS,A.K. SARKAR,V. BOSE
Case number: Appeal (civil) 172 of 1954

18 December 1957
Supreme Court
13 pages
THE CENTRAL INDIA SPINNING ANDWEAVING AND MANUFACTURING CO Vs THE MUNICIPAL COMMITTEE, WARDHA

Bench: BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER,KAPUR, J.L.,GAJENDRAGADKAR, P.B.
Case number: Appeal (civil) 119 of 1953

13 December 1957
Supreme Court
14 pages
KHEM CHAND Vs THE UNION OF INDIA AND OTHERS

Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,SARKAR, A.K.,BOSE, VIVIAN
Case number: Appeal (civil) 353 of 1957

06 December 1957
Supreme Court
9 pages
JAGANNATH BEHERA AND OTHERS Vs RAJA HARIHAR SINGHMARDARAJ BHRAMARBARA ROY

Bench: BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER,KAPUR, J.L.,GAJENDRAGADKAR, P.B.
Case number: Appeal (civil) 309 of 1955

03 December 1957
Supreme Court
10 pages
P. BALAKOTAIAH Vs THE UNION OF INDIA AND OTHERS(and connected appeals)

Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,SARKAR, A.K.,BOSE, VIVIAN
Case number: Appeal (civil) 46 of 1956

03 December 1957
Supreme Court
10 pages
S. A. VENKATARAMAN Vs THE STATE(and connected appeal)

Case number: Appeal (crl.) 130 of 1956

28 November 1957
Supreme Court
10 pages
S. Rm. Ar. S. Sp. SATHAPPA CHETTIAR Vs S. Rm. Ar. Rm. RAMANATHAN CHETTIAR

Bench: BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER,KAPUR, J.L.,GAJENDRAGADKAR, P.B.
Case number: Appeal (civil) 203 of 1956

28 November 1957
Supreme Court
6 pages
RAJVI AMAR SINGH Vs THE STATE OF RAJASTHAN

Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,SARKAR, A.K.,BOSE, VIVIAN
Case number: Appeal (civil) 330 of 1956

27 November 1957
Supreme Court
4 pages
SARDAR SYEDNA TAHERSAIFUDDIN SAHEB Vs THE STATE OF BOMBAY

Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,SARKAR, A.K.,BOSE, VIVIAN
Case number: Appeal (civil) 99 of 1954

26 November 1957
Supreme Court
6 pages
INDU BHUSAN CHATTERJEE Vs THE STATE OF WEST BENGAL

Case number: Appeal (crl.) 18 of 1955

25 November 1957
Supreme Court
3 pages
CHOUDHURY DHARAM SINGH RATHI Vs THE STATE OF PUNJAB AND OTHERS

Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,GAJENDRAGADKAR, P.B.,SARKAR, A.K.
Case number: Writ Petition (Civil) 135 of 1957