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25 February 1958
Supreme Court 6 pages SHREEMATI KASHI BAI Vs SUDHA RANI GHOSE AND OTHERS
Case number: Appeal (civil) 118 of 1956 |
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20 February 1958
Supreme Court 6 pages KANAIYALAL CHANDULAL MONIM Vs INDUMATI T. POTDAR AND ANOTHER
Case number: Appeal (crl.) 65 of 1956 |
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20 February 1958
Supreme Court 7 pages BAI HIRA DEVI AND OTHERS Vs THE OFFICIAL ASSIGNEE OF BOMBAY
Case number: Appeal (civil) 197 of 1956 |
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19 February 1958
Supreme Court 0 pages COLLECTOR OF COMMERCIAL TAXES CUTTACK Vs BHARAT SABAI GRASS LTD.
Bench: S.R. DAS (CJ),T.L.V. AIYYAR,S.K. DAS,A.K. SARKAR,V. BOSE |
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19 February 1958
Supreme Court 19 pages THE TATA IRON & STEEL CO., LTD. Vs THE STATE OF BIHAR
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,SARKAR, A.K.,BOSE, VIVIAN |
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18 February 1958
Supreme Court 6 pages KASHINATH SANKARAPPA WANI Vs NEW AKOT COTTON GINNING & PRESSINGCO., LTD.
Case number: Appeal (civil) 77 of 1954 |
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18 February 1958
Supreme Court 23 pages K. S. SRINIVASAN Vs UNION OF INDIA
Case number: Appeal (civil) 78 of 1957 |
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18 February 1958
Supreme Court 10 pages 1340 SHRI CHINTAMAN RAO & ANOTHER Vs THE STATE OF MADHYA PRADESH
Bench: SUBBARAO,K. |
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14 February 1958
Supreme Court 6 pages Sm. SAILA BALA DASSI Vs SM. NIRMALA SUNDARI DASSI AND ANOTHER
Case number: Appeal (civil) 350 of 1957 |
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14 February 1958
Supreme Court 8 pages THE STATE OF UTTAR PRADESH Vs C. TOBIT AND OTHERS
Case number: Appeal (crl.) 128 of 1955 |
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11 February 1958
Supreme Court 0 pages STATE OF MYSORE & ANR. Vs MYSORE SPINNING & MANUFACTURING CO.
Bench: S.R. DAS (CJ),T.L.V. AIYYAR,S.K. DAS,A.K. SARKAR,V. BOSE |
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07 February 1958
Supreme Court 22 pages NAGENDRA NATH BORA & ANOTHER Vs THE COMMISSIONER OF HILLS DIVISIONAND APPEALS, ASSAM, AND
Bench: BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER,KAPUR, J.L.,GAJENDRAGADKAR, P.B. |
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07 February 1958
Supreme Court 9 pages TALAB HAJI HUSSAIN Vs MADHUKAR PURSHOTTAM MONDKARAND ANOTHER
Case number: Appeal (crl.) 16 of 1958 |
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06 February 1958
Supreme Court 5 pages KANTA PRASHAD Vs DELHI ADMINISTRATION(and connected appeal)
Case number: Appeal (crl.) 202 of 1957 |
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05 February 1958
Supreme Court 5 pages SANTOSH KUMAR Vs BHAI MOOL SINGH
Case number: Appeal (civil) Appeal (civil) 96 of 1957 of 1957 |