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28 March 1958
Supreme Court 22 pages SHRI RAM KRISHNA DALMIA Vs SHRI JUSTICE S. R. TENDOLKAR & OTHERS(and connected appeal
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,DAS, S.K.,SARKAR, A.K. |
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28 March 1958
Supreme Court 10 pages KAPUR CHAND POKHRAJ Vs THE STATE OF BOMBAY
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24 March 1958
Supreme Court 10 pages SHRIMATI SHANTABAI Vs STATE OF BOMBAY & OTHERS
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,SARKAR, A.K.,BOSE, VIVIAN |
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24 March 1958
Supreme Court 10 pages RAIGARH JUTE MILLS LTD. Vs EASTERN RAILWAY AND ANOTHER
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,GAJENDRAGADKAR, P.B.,BOSE, VIVIAN |
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24 March 1958
Supreme Court 7 pages CHANDRANATH MUKHERJEE Vs TUSHARIKA DEBI AND OTHERS
Case number: Appeal (civil) 39 of 1955 |
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21 March 1958
Supreme Court 9 pages KESHAVLAL LALLUBHAI PATEL AND OTHERSAND OTHERS Vs LALBHAI TRIKUMLAL MILLS LTD.
Case number: Appeal (civil) 78 of 1954 |
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21 March 1958
Supreme Court 12 pages THE STATE OF BIHAR Vs BASAWAN SINGH
Bench: BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,DAS, S.K.,SARKAR, A.K.,BOSE, VIVIAN |
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19 March 1958
Supreme Court 7 pages M/S. KASTURI AND SONS (PRIVATE) LTD. Vs SHRI N. SALIVATEESWARAN AND ANOTHER
Bench: BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER,KAPUR, J.L.,GAJENDRAGADKAR, P.B. |
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19 March 1958
Supreme Court 6 pages BALA SUBRAHMANYA RAJARAM Vs B.C. PATIL AND OTHERS
Case number: Appeal (civil) 35 of 1954 |
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15 March 1958
Supreme Court 56 pages IN RE THE KERALA EDUCATION BILL, 1957. REFERENCE UNDE Vs
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,SINHA, B.P. & IMAM, SYED JAFFER,DAS, S.K. & KAPUR, J.L. |
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13 March 1958
Supreme Court 0 pages UNION OF INDIA Vs JEEWAN RAM
Bench: S.R. DAS (CJ),T.L.V. AIYYAR,S.K. DAS,A.K. SARKAR,VIVIAN BOSE |
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11 March 1958
Supreme Court 0 pages Pashabhai Patel and Company Private Limited Vs S.I.H. Razvi
Bench: S.R. DAS,(CJ),T.L.V. AIYYAR,S.K. DAS,A.K. SARKAR |
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11 March 1958
Supreme Court 6 pages VIRSA SINGH. Vs THE STATE OF PUNJAB
Case number: Appeal (crl.) 90 of 1957 |
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11 March 1958
Supreme Court 46 pages M.P. V. SUNDARARAMIER & CO. Vs THE STATE OF ANDHRA PRADESH& ANOTHER(with connected petiti
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,SARKAR, A.K.,BOSE, VIVIAN |
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10 March 1958
Supreme Court 8 pages EARNEST JOHN WHITE Vs MRS. KATHLEEN OLIVE WHITE AND OTHERS
Case number: Appeal (civil) 19 of 1956 |