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25 October 1957
Supreme Court 5 pages JASWANT SINGH Vs THE STATE OF PUNJAB
Bench: KAPUR,J.L. |
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24 October 1957
Supreme Court 9 pages SIDHESWAR GANGULY Vs THE STATE OF WEST BENGAL
Case number: Appeal (crl.) 52 of 1955 |
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16 October 1957
Supreme Court 31 pages THE COMMISSIONER OF INCOME-TAX Vs M/s. McMILLAN & CO.
Case number: Appeal (civil) 29 of 1955 |
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15 October 1957
Supreme Court 14 pages INDIAN IRON & STEEL CO., LTD. & ANOTHER Vs THEIR WORKMEN(and connected appeals)
Case number: Appeal (civil) 44 of 1957 |
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15 October 1957
Supreme Court 10 pages MESSRS. CROWN ALUMINIUM WORKS Vs THEIR WORKMEN.
Case number: Appeal (civil) 235 of 1956 |
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14 October 1957
Supreme Court 3 pages DR. N. B. KHARE Vs ELECTION COMMISSION OF INDIA
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,KAPUR, J.L.,BOSE, VIVIAN |
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14 October 1957
Supreme Court 6 pages KAPIL DEO SHUKLA Vs THE STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 82 of 1957 |
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11 October 1957
Supreme Court 7 pages RAMASWAMY NADAR Vs THE STATE OF MADRAS
Case number: Appeal (crl.) 153 of 1957 |
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08 October 1957
Supreme Court 15 pages RAMGOPAL GANPATRAI RUIA & ANOTHER Vs THE STATE OF BOMBAY
Case number: Appeal (crl.) 3 of 1954 |
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04 October 1957
Supreme Court 0 pages BOMBAY SALT & CHEMICAL INDUSTRIES Vs L.J. JOHNSON & ORS.
Bench: S.R. DAS (CJ),T.L.V. AIYYAR,S.K. DAS,A.K. SARKAR,V. BOSE |
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30 September 1957
Supreme Court 15 pages THE STATE OF UTTAR PRADESH Vs MOHAMMAD NOOH
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,IMAM, SYED JAFFER,SARKAR, A.K.,BOSE, VIVIAN |
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26 September 1957
Supreme Court 10 pages THE STATE OF MADRAS Vs A. VAIDYANATHA IYER
Case number: Appeal (crl.) 5 of 1957 |
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25 September 1957
Supreme Court 7 pages THE STATE OF BOMBAY Vs SAUBHAGCHAND M. DOSHI
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,KAPUR, J.L.,SARKAR, A.K. |
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25 September 1957
Supreme Court 12 pages KUSHAL RAO Vs THE STATE OF BOMBAY
Case number: Appeal (crl.) 184 of 1956 |
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20 September 1957
Supreme Court 4 pages SURINDER KUMAR AND OTHERS Vs GIAN CHAND AND OTHERS
Case number: Appeal (civil) 49 of 1954 |