14 April 1958
Supreme Court 11 pages NANNI BAI AND OTHERS Vs GITA BAI
Case number: Appeal (civil) 177 of 1954 |
11 April 1958
Supreme Court 11 pages THE NAGPUR ELECTRIC LIGHT AND POWERCO., LTD. & OTHERS Vs K. SHREEPATHIRAO
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,GAJENDRAGADKAR, P.B.,BOSE, VIVIAN |
07 April 1958
Supreme Court 0 pages GORDHANDAS LALJI Vs B. BANERJEE & ORS.
Bench: S.R. DAS (CJ),T.L.V. AIYYAR,S.K. DAS,P.B. GAJENDRAGADKAR,V. BOSE |
07 April 1958
Supreme Court 6 pages J.K.CHAUDHURI Vs R. K. DATTA GUPTA & OTHERS
Case number: Appeal (civil) 321 of 1957 |
07 April 1958
Supreme Court 7 pages MITHAN LAL Vs THE STATE OF DELHI & ANOTHER(with connected petition)
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,SARKAR, A.K.,BOSE, VIVIAN |
07 April 1958
Supreme Court 5 pages FIRM OF M/S. PEARE LAL HARI SINGH Vs THE STATE OF PUNJAB & ANOTHER
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,SARKAR, A.K.,BOSE, VIVIAN |
03 April 1958
Supreme Court 0 pages FIRM OF A. GOWRISHANKAR Vs SALES TAX OFFICER SECUNDERABAD & ANR.
Bench: S.R. DAS (CJ),T.L.V. AIYYAR,S.K. DAS,A.K. SARKAR,V. BOSE |
03 April 1958
Supreme Court 0 pages KONDURI BUCHIRAJALINGAM Vs STATE OF HYDERABAD & ORS.
Bench: S.R. DAS (CJ),T.L.V. AIYYAR,S.K. DAS,A.K. SARKAR,V. BOSE |
03 April 1958
Supreme Court 8 pages PANDIT BANARSI DAS BHANOT Vs THE STATE OF MADHYA PRADESH& OTHERS(and connected appeals)
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,SARKAR, A.K.,BOSE, VIVIAN |
01 April 1958
Supreme Court 31 pages THE STATE OF MADRAS Vs GANNON DUNKERLEY & CO.,(MADRAS) LTD.
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,SARKAR, A.K.,BOSE, VIVIAN |
31 March 1958
Supreme Court 8 pages BABULAL BHURAMAL AND ANOTHER Vs NANDRAM SHIVRAM AND OTHERS
Case number: Appeal (civil) 84 of 1957 |
31 March 1958
Supreme Court 14 pages GORDHANDAS PURSHOTTAMDAS SONAWALA AND ANOTHER Vs THE EASTERN COTTON COMPANY
Case number: Appeal (civil) 398 of 1956 |
31 March 1958
Supreme Court 9 pages KANHAIYALAL Vs Dr. D. R. BANAJI AND OTHERS
Case number: Appeal (civil) 128 of 1954 |
28 March 1958
Supreme Court 5 pages WORKMEN OF ASSAM CO. Vs ASSAM CO. LTD.
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28 March 1958
Supreme Court 10 pages SETH GULAB CHAND Vs SETH KUDILAL AND ANOTHER
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,SARKAR, A.K.,BOSE, VIVIAN |