21 November 1957
Supreme Court 7 pages ASA RAM AND ANOTHER Vs MST. RAM KALI AND ANOTHER
Case number: Appeal (civil) 56 of 1956 |
20 November 1957
Supreme Court 9 pages THE STATE OF UTTAR PRADESH Vs M/S. SWADESHI COTTON MILLS CO., LTD.,AND ANOTHER(and conn
Case number: Appeal (civil) 14 of 1955 |
19 November 1957
Supreme Court 8 pages SASHI MOHAN DEBNATH AND OTHERS Vs THE STATE OF WEST BENGAL
Bench: BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER,KAPUR, J.L.,GAJENDRAGADKAR, P.B. |
15 November 1957
Supreme Court 8 pages MST. KIRPAL KAUR Vs BACHAN SINGH AND OTHERS
Case number: Appeal (civil) 137 of 1953 |
11 November 1957
Supreme Court 8 pages THE AGGARWAL CHAMBER OF Vs M/s GANPAT RAI HIRA LAL
Case number: Appeal (civil) 79 of 1954 |
08 November 1957
Supreme Court 10 pages NOHIRIA RAM Vs THE UNION OF INDIA AND OTHERS(with connected appeal)
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,SARKAR, A.K.,BOSE, VIVIAN |
08 November 1957
Supreme Court 18 pages SRI VENKATARAMANA DEVARUAND OTHERS Vs THE STATE OF MYSORE AND OTHERS(with connected petition)
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,IMAM, SYED JAFFER,SARKAR, A.K.,BOSE, VIVIAN |
05 November 1957
Supreme Court 11 pages THE SREE MEENAKSHI MILLS, LTD. Vs THEIR WORKMEN(and connected appeals)
Case number: Appeal (civil) 217 of 1956 |
05 November 1957
Supreme Court 5 pages PATNA ELECTRIC SUPPLY CO., LTD., PATNA. Vs BALI RAI & ANOTHER.
Bench: BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER,KAPUR, J.L.,GAJENDRAGADKAR, P.B. |
01 November 1957
Supreme Court 28 pages PARSHOTAM LAL DHINGRA Vs UNION OF INDIA
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,SARKAR, A.K.,BOSE, VIVIAN |
31 October 1957
Supreme Court 5 pages LEO ROY FREY Vs THE SUPERINTENDENT, DISTRICT JAIL,AMRITSAR, AND ANOTHER(an
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,DAS, S.K.,SARKAR, A.K.,BOSE, VIVIAN |
30 October 1957
Supreme Court 5 pages INAYAT ULLAH Vs THE CUSTODIAN,EVACUEE PROPERTY
Case number: Appeal (civil) 144 of 1956 |
29 October 1957
Supreme Court 23 pages DHIAN SINGH SOBHA SINGH & ANOTHER Vs THE UNION OF INDIA
Case number: Appeal (civil) 5 of 1954 |
29 October 1957
Supreme Court 5 pages NANI GOPAL BISWAS Vs THE MUNICIPALITY OF HOWRAH
Case number: Appeal (crl.) 60 of 1955 |
28 October 1957
Supreme Court 5 pages SARJUG RAI AND OTHERS Vs THE STATE OF BIHAR
Case number: Appeal (crl.) 165 of 1957 |