20 September 1957
Supreme Court 10 pages STATE OF U. P. Vs MANBODHAN LAL SRIVASTAVA.
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,KAPUR, J.L.,SARKAR, A.K. |
20 September 1957
Supreme Court 13 pages MARTIN BURN LTD. Vs R.N BANERJEE
Case number: Appeal (civil) 92 of 1957 |
19 September 1957
Supreme Court 4 pages HARTWELL PRESCOTT SINGH Vs THE UTTAR PRADESH GOVERNMENTAND OTHERS.
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,IMAM, SYED JAFFER,SARKAR, A.K.,BOSE, VIVIAN |
18 September 1957
Supreme Court 7 pages UNION OF INDIA Vs T. R. VARMA.
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,KAPUR, J.L.,SARKAR, A.K. |
17 September 1957
Supreme Court 11 pages S. S. SHETTY Vs BHARAT NIDHI, LTD.
Case number: Appeal (civil) 329 of 1956 |
17 September 1957
Supreme Court 10 pages SUBRAMANIA GOUNDAN Vs THE STATE OF MADRAS.
Case number: Appeal (crl.) 127 of 1957 |
17 September 1957
Supreme Court 7 pages MANGOO SINGH Vs THE ELECTION TRIBUNAL, BAREILLYAND OTHERS
Case number: Appeal (civil) 8 of 1957 |
17 September 1957
Supreme Court 7 pages BAKHSHISH SINGH Vs THE STATE OF PUNJAB
Case number: Appeal (crl.) 205 of 1956 |
17 September 1957
Supreme Court 9 pages MACHERLA HANUMANTHA RAOAND OTHERS Vs THE STATE OF ANDHRA PRADESH(with connected petition)
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,KAPUR, J.L.,SARKAR, A.K. |
12 September 1957
Supreme Court 7 pages MAULANA ABDUL SHAKUR Vs RIKHAB CHAND AND ANOTHER
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,KAPUR, J.L.,SARKAR, A.K. |
10 September 1957
Supreme Court 10 pages THE COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS Vs B. MUKHERJEA
Case number: Appeal (civil) 170 of 1956 |
10 September 1957
Supreme Court 8 pages KANAI LAL SUR Vs PARAMNIDHI SADHUKHAN
Case number: Appeal (civil) 291 of 1955 |
06 September 1957
Supreme Court 21 pages MOBARIK ALI AHMED Vs THE STATE OF BOMBAY
Case number: Appeal (crl.) 200 of 1956 |
06 September 1957
Supreme Court 14 pages VIRENDRA Vs THE STATE OF PUNJAB AND ANOTHER(and connected petition)
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,KAPUR, J.L.,SARKAR, A.K. |
04 September 1957
Supreme Court 8 pages W. O. HOLDSWORTH AND OTHERS Vs THE STATE OF UTTAR PRADESH
Case number: Appeal (civil) 389 of 1956 |