Showing 38446 - 38460 of 41947 judgements
26 September 1967
Supreme Court
5 pages
MAHANT RAMSWARUP GURU CHHOTE BALAKDAS Vs MOTIRAM KHANDU PATIL & ORS.

Case number: Appeal (civil) 82 of 1965

26 September 1967
Supreme Court
6 pages
LAKSHMI NARAIN AGARWAL Vs STATE TRANSPORT AUTHORITY, U.P. & ANR.

Case number: Appeal (civil) 636 of 1967

25 September 1967
Supreme Court
8 pages
WORKMEN OF BRAHMPUTRA TEA ESTATE, REPRESENTED BY ASSAM CHA Vs THE INCOMING MANAGEMENT OF BRAUMPUTRA TEAESTATE & ORS.

Case number: Appeal (civil) 752 of 1966

21 September 1967
Supreme Court
8 pages
SONAWATI & ORS. Vs SRI RAM & ANR.

Case number: Appeal (civil) 34 of 1965

20 September 1967
Supreme Court
8 pages
SUNDERLAL & SON Vs BHARAT HANDICRAFTS (P.) LTD.

Case number: Appeal (civil) 32 of 1965

20 September 1967
Supreme Court
10 pages
ABDUL HUSEIN TAYABALI & ORS. Vs STATE OF GUJARAT & ORS.

Bench: SHELAT,J.M.
Case number: Appeal Civil 369 of 1967

18 September 1967
Supreme Court
14 pages
MANAGEMENT OF BANGALORE WOOLLEN, COTTON & SILK MILLS CO Vs THE WORKMEN & ANR.

Case number: Appeal (civil) 501 of 1966

15 September 1967
Supreme Court
19 pages
DEPUTY COMMISSIONER AND COLLECTOR, KAMRUP& ORS. Vs DURGA NATH SARMA

Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S.
Case number: Appeal (civil) 1100 of 1966

15 September 1967
Supreme Court
6 pages
MUNNI LAL Vs BISHWANATH PRASAD & ORS.

Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S.
Case number: Appeal (civil) 2460 of 1966

15 September 1967
Supreme Court
7 pages
MOTICHAND HIRACHAND & ORS Vs BOMBAY MUNICIPAL CORPORATION

Case number: Appeal (civil) 378 of 1965

14 September 1967
Supreme Court
5 pages
VITHAL VASUDEO KULKARNI & ORS. Vs MARUTI RAMA NAGANE & ORS.

Case number: Appeal (civil) 31 of 1965

14 September 1967
Supreme Court
5 pages
S. SANYAL Vs GIAN CHAND

Case number: Appeal (civil) 853 of 1966

13 September 1967
Supreme Court
10 pages
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs ROYAL WESTERN INDIA TURF CLUB

Case number: Appeal (civil) 15 of 1965

13 September 1967
Supreme Court
9 pages
THE SINDHU RESETTLEMENT CORPORATION LTD. Vs THE INDUSTRIAL TRIBUNAL OF GUJARAT & ORS.

Case number: Appeal (civil) 656 of 1966

12 September 1967
Supreme Court
9 pages
LAKSHMI RATTAN ENGINEERING WORKS LTD. Vs ASSTT. COMMR. SALES TAX, KANPUR & ANR.

Case number: Appeal (civil) 1283 of 1967