|
26 September 1967
Supreme Court 5 pages MAHANT RAMSWARUP GURU CHHOTE BALAKDAS Vs MOTIRAM KHANDU PATIL & ORS.
Case number: Appeal (civil) 82 of 1965 |
|
26 September 1967
Supreme Court 6 pages LAKSHMI NARAIN AGARWAL Vs STATE TRANSPORT AUTHORITY, U.P. & ANR.
Case number: Appeal (civil) 636 of 1967 |
|
25 September 1967
Supreme Court 8 pages WORKMEN OF BRAHMPUTRA TEA ESTATE, REPRESENTED BY ASSAM CHA Vs THE INCOMING MANAGEMENT OF BRAUMPUTRA TEAESTATE & ORS.
Case number: Appeal (civil) 752 of 1966 |
|
21 September 1967
Supreme Court 8 pages SONAWATI & ORS. Vs SRI RAM & ANR.
Case number: Appeal (civil) 34 of 1965 |
|
20 September 1967
Supreme Court 8 pages SUNDERLAL & SON Vs BHARAT HANDICRAFTS (P.) LTD.
Case number: Appeal (civil) 32 of 1965 |
|
20 September 1967
Supreme Court 10 pages ABDUL HUSEIN TAYABALI & ORS. Vs STATE OF GUJARAT & ORS.
Bench: SHELAT,J.M. |
|
18 September 1967
Supreme Court 14 pages MANAGEMENT OF BANGALORE WOOLLEN, COTTON & SILK MILLS CO Vs THE WORKMEN & ANR.
Case number: Appeal (civil) 501 of 1966 |
|
15 September 1967
Supreme Court 19 pages DEPUTY COMMISSIONER AND COLLECTOR, KAMRUP& ORS. Vs DURGA NATH SARMA
Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S. |
|
15 September 1967
Supreme Court 6 pages MUNNI LAL Vs BISHWANATH PRASAD & ORS.
Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S. |
|
15 September 1967
Supreme Court 7 pages MOTICHAND HIRACHAND & ORS Vs BOMBAY MUNICIPAL CORPORATION
Case number: Appeal (civil) 378 of 1965 |
|
14 September 1967
Supreme Court 5 pages VITHAL VASUDEO KULKARNI & ORS. Vs MARUTI RAMA NAGANE & ORS.
Case number: Appeal (civil) 31 of 1965 |
|
14 September 1967
Supreme Court 5 pages S. SANYAL Vs GIAN CHAND
Case number: Appeal (civil) 853 of 1966 |
|
13 September 1967
Supreme Court 10 pages MUNICIPAL CORPORATION OF GREATER BOMBAY Vs ROYAL WESTERN INDIA TURF CLUB
Case number: Appeal (civil) 15 of 1965 |
|
13 September 1967
Supreme Court 9 pages THE SINDHU RESETTLEMENT CORPORATION LTD. Vs THE INDUSTRIAL TRIBUNAL OF GUJARAT & ORS.
Case number: Appeal (civil) 656 of 1966 |
|
12 September 1967
Supreme Court 9 pages LAKSHMI RATTAN ENGINEERING WORKS LTD. Vs ASSTT. COMMR. SALES TAX, KANPUR & ANR.
Case number: Appeal (civil) 1283 of 1967 |