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25 August 1967
Supreme Court 9 pages SUNDER LAL Vs PARAMSUKHDAS
Case number: Appeal (civil) 1003 of 1964 |
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24 August 1967
Supreme Court 6 pages M. GOPALA KRISHNA NAIDU Vs STATE OF MADHYA PRADESH
Case number: Appeal (civil) 2376 of 1966 |
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23 August 1967
Supreme Court 6 pages STATE OF MYSORE Vs S. R. JAYARAM
Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S. |
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22 August 1967
Supreme Court 12 pages THE PUNJAB STATE, CHANDIGARH Vs SANSARI MAL PURAN CHAND
Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S. |
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22 August 1967
Supreme Court 8 pages SYNDICATE BANK LTD. Vs K. R. V. BHAT
Case number: Appeal (civil) 503 of 1966 |
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22 August 1967
Supreme Court 12 pages STATE OF BIHAR & ORS. Vs SUBODH GOPAL BOSE & ANR.
Case number: Appeal (civil) 147 of 1966 |
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22 August 1967
Supreme Court 6 pages EMPLOYERS OF FIRESTONE TYRE AND RUBBER CO. LTD. Vs THEIR WORKMEN
Case number: Appeal (civil) 515 of 1966 |
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22 August 1967
Supreme Court 7 pages GHATGE & PATIL CONCERN'S EMPLOYEES' UNION Vs GHATGE & PATIL (TRANSPORTS) PRIVATE LTD. & ANR.
Case number: Appeal (civil) 437 of 1966 |
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21 August 1967
Supreme Court 23 pages K. L. GUPTA & ORS. Vs THE BOMBAY MUNICIPAL CORPORATION AND ORS.
Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S. |
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18 August 1967
Supreme Court 13 pages THE PABBOJAN TEA CO. LTD., ETC. Vs THE DEPUTY COMMISSIONER, LAKHIMPUR, ETC.
Case number: Appeal (civil) 288 of 1966 |
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18 August 1967
Supreme Court 8 pages CENTRAL BANK OF INDIA LTD. Vs KARUNAMOY BANERJEE
Case number: Appeal (civil) 440 of 1966 |
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18 August 1967
Supreme Court 7 pages DHARA SINGH Vs DISTRICT JUDGE, MEERUT & ANR.
Case number: Appeal (civil) 2232 of 1966 |
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17 August 1967
Supreme Court 11 pages JAGDISH PANDEY Vs THE CHANCELLOR UNIVERSITY OF BIHAR & ANR.
Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S. |
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17 August 1967
Supreme Court 8 pages SMT. KALAWATI Vs BISHESHWAR
Case number: Appeal (civil) 963 of 1964 |
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17 August 1967
Supreme Court 9 pages VILLAGE PANCHAYAT OF KANHAN PIPRI Vs STANDING COMMITTEE, ZILA PARISHAD, NAGPUR, AND ORS.
Case number: Appeal (civil) 1375 of 1966 |