Showing 38491 - 38505 of 41947 judgements
16 August 1967
Supreme Court
8 pages
SHRI A. C. AGGARWAL SUB-DIVISIONAL MAGISTRATE,DELHI & ANR. Vs MST. RAM KALI, ETC.

Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S.
Case number: Appeal (crl.) 76 of 1965

14 August 1967
Supreme Court
7 pages
JAGDEV SINGH Vs STATE OF JAMMU AND KASHMIR

Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S.
Case number: Writ Petition (Civil) 69 of 1967

14 August 1967
Supreme Court
11 pages
ROSHAN LAL TANDON Vs UNION OF INDIA

Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S.
Case number: Writ Petition (Civil) 154 of 1966

11 August 1967
Supreme Court
13 pages
GOPI KANTA SEN Vs ABDUL GAFFUR & ORS.

Case number: Appeal (civil) 787 of 1964

11 August 1967
Supreme Court
6 pages
THE REMINGTON RAND OF INDIA LTD. Vs THE WORKMEN

Case number: Appeal (civil) 548 of 1967

09 August 1967
Supreme Court
14 pages
THE COMMISSIONER OF COMMERCIAL TAXES AND A OTHERS ETC. Vs R. S. JHAVER AND OTHERS ETC.

Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S.
Case number: Appeal (civil) 150 of 1967

08 August 1967
Supreme Court
7 pages
CHIEF MINING ENGINEER EAST INDIA COAL CO. LTD. Vs RAMESWAR AND ORS.

Case number: Appeal (civil) 256 of 1966

07 August 1967
Supreme Court
14 pages
NAGENDRA PRASAD Vs KEMPANANJAMMA

Case number: Appeal (civil) 2399 of 1966

07 August 1967
Supreme Court
12 pages
SANT RAM SHARMA Vs STATE OF RAJASTHAN & ANR.

Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S.
Case number: Writ Petition (Civil) 182 of 1966

04 August 1967
Supreme Court
7 pages
RAVINDRA NATH Vs RAGHBIR SINGH & ANR.

Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S.
Case number: Appeal (civil) 520 of 1967

03 August 1967
Supreme Court
7 pages
TREOGI NATH Vs THE INDIAN IRON & STEEL CO. LTD.

Case number: Appeal (civil) 370 of 1966

01 August 1967
Supreme Court
9 pages
MUNICIPAL COUNCIL, RAICHUR Vs AMAR CHAND PRASANNA ETC.

Case number: Appeal (civil) 2382 of 1966

27 July 1967
Supreme Court
5 pages
COLLECTOR OF CUSTOMS & EXCISE,COCHIN & ORS. Vs A. S. BAVA

Case number: Appeal (civil) 2007 of 1966

26 July 1967
Supreme Court
15 pages
M. M. IPOH & ORS. Vs COMMISSIONER OF INCOME-TAX, MADRAS

Case number: Appeal (civil) 1060 of 1965

26 July 1967
Supreme Court
4 pages
DABUR (DR. S. K. BURMAN) PRIVATE LTD. DEOGHAR, BIHAR Vs THE WORKMEN

Case number: Appeal (civil) 2568 of 1966