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19 October 1967
Supreme Court 7 pages ALOK KUMAR ROY Vs DR. S. N. SARMA AND ANR.
Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S. |
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16 October 1967
Supreme Court 6 pages SITA RAM Vs RADHABAI AND ORS.
Case number: Appeal (civil) 961 of 1964 |
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06 October 1967
Supreme Court 21 pages NATIONAL ENGINEERING INDUSTRIES LTD. Vs ITS WORKMEN
Case number: Appeal (civil) 356-357 of 1966 |
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06 October 1967
Supreme Court 8 pages BRAITHWAITE &. (INDIA) LTD. Vs THE EMPLOYEES' STATE INSURANCE CORPORATION
Case number: Appeal (civil) 1056 of 1966 |
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06 October 1967
Supreme Court 5 pages MYSORE STATE ROAD TRANSPORT CORPORATION Vs GOPINATH GUNDACHAR CHAR
Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S. |
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04 October 1967
Supreme Court 5 pages SHRIMANT SARDAR CHANDROJIRAO ANGRE Vs STATE OF MADHYA PRADESH
Case number: Appeal (civil) 98 of 1965 |
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03 October 1967
Supreme Court 17 pages SECRETARY, MADRAS GYMKHANA CLUB EMPLOYEES'UNION Vs MANAGEMENT OF THE GYMKHANA CLUB
Case number: Appeal (civil) 572 of 1966 |
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29 September 1967
Supreme Court 6 pages KANTI LAL BABULAL Vs h. C. PATEL
Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S. |
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29 September 1967
Supreme Court 13 pages C. A. RAJENDRAN Vs UNION OF INDIA & ORS.
Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S. |
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29 September 1967
Supreme Court 14 pages ANDHRA SUGARS LTD. & ANR. ETC. Vs STATE OF ANDHRA PRADESH & ORS.
Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S. |
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28 September 1967
Supreme Court 9 pages LT. COMMANDER PASCAL FERNANDES Vs THE STATE OF MAHARASHTRA & OTHERS
Case number: Appeal (crl.) 148 of 1967 |
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28 September 1967
Supreme Court 9 pages BANARSI DAS AHLUWALIA Vs THE CHIEF CONTROLLING REVENUE AUTHORITY, DELHI
Case number: Appeal (civil) 53 of 1965 |
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28 September 1967
Supreme Court 21 pages ANANDJI HARIDAS & CO. (P.) LTD. Vs S. P. KUSHARE, S. T. O. NAGPUR & ORS.
Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S. |
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28 September 1967
Supreme Court 9 pages MUNICIPALITY OF TALODA Vs THE CHARITY COMMISSIONER & ORS.
Case number: Appeal (civil) 72 of 1965 |
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26 September 1967
Supreme Court 6 pages VIDYA VATI Vs THE STATE OF PUNJAB & ORS.
Case number: Appeal (civil) 49 of 1965 |