Showing 38401 - 38415 of 41947 judgements
21 November 1967
Supreme Court
35 pages
WORKMEN OF M/S. HINDUSTAN MOTORS LTD. Vs M/S. HINDUSTAN MOTORS,LTD.,& ANR.

Case number: Appeal (civil) 635 of 1965

21 November 1967
Supreme Court
5 pages
IBRAHIM AND ORS. Vs STATE OF WEST BENGAL AND ANR.

Case number: Appeal (crl.) 19 of 1965

21 November 1967
Supreme Court
12 pages
KALIDINDI VENKATA SUBBARAJU & ORS. Vs CHINTALAPATI SUBBARAJU & ORS.

Case number: Appeal (civil) 129 of 1965

20 November 1967
Supreme Court
4 pages
MAHENDRA PRATAP SINGH Vs SARJU SINGH & ANR.

Case number: Appeal (crl.) 23 of 1965

16 November 1967
Supreme Court
17 pages
ISHWARLAL GIRDHARLAL JOSHI ETC. Vs STATE OF GUJARAT & ANR.

Case number: Appeal (civil) 883 of 1967

15 November 1967
Supreme Court
13 pages
MOHAN LAL & ANR. Vs GRAIN CHAMBER LTD., MUZAFFARNAGAR & ORS.

Case number: Appeal (civil) 114 of 1964

14 November 1967
Supreme Court
5 pages
HARJINDER SINGH ALIAS JINDA Vs DELHI ADMINISTRATION

Case number: Appeal (crl.) 21 of 1965

10 November 1967
Supreme Court
6 pages
P.S.N.S. AMBALAVANA CHETTIAR AND CO. LTD AND ANR. Vs EXPRESS NEWSPAPERS LTD., BOMBAY

Case number: Appeal (civil) 165 of 1965

10 November 1967
Supreme Court
11 pages
MOHD. YAQUB, ETC. Vs THE STATE OF JAMMU & KASHMIR

Bench: WANCHOO, K.N. (CJ),HIDAYATULLAH, M.,SHAH, J.C.,BACHAWAT, R.S. & RAMASWAMI, V.,MITTER, G.K. & HEGDE, K.S.
Case number: Writ Petition (Civil) 109 of 1967

09 November 1967
Supreme Court
14 pages
THE CENTURY SPG. & MFG. CO. LTD. Vs DISTRICT MUNICIPALITY OF ULHASNAGAR

Case number: Appeal (civil) 2014 of 1966

09 November 1967
Supreme Court
15 pages
UNION OF INDIA & ANR. Vs P.K. ROY & ORS.

Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S.
Case number: Appeal (civil) 618 of 1966

08 November 1967
Supreme Court
8 pages
STATE OF GUJARAT Vs MANILAL JOITARAM & CO.

Case number: Appeal (crl.) 250 of 1964

08 November 1967
Supreme Court
4 pages
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH Vs DEWAS CINE CORPORATION

Case number: Appeal (civil) 2163 of 1966

07 November 1967
Supreme Court
8 pages
S.K. DUTTA, INCOME-TAX OFFICER & ORS. Vs LAWRENCE SINGH INGTY

Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S.
Case number: Appeal (civil) 809 of 1966

07 November 1967
Supreme Court
10 pages
THE STATE OF ORISSA Vs SUDHANSU SEKHAR MISRA AND ORS.

Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S.
Case number: Appeal (civil) 625 of 1967