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07 November 1967
Supreme Court 18 pages SHRI BABURAO PATEL & ORS. Vs DR. ZAKIR HUSAIN & ORS.
Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S. |
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31 October 1967
Supreme Court 7 pages MUNICIPAL CORPORATION, INDORE Vs RAI BAHADUR SETH HIRALAL & OTHERS
Case number: Appeal (civil) 141 of 1965 |
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30 October 1967
Supreme Court 7 pages RAI BAHADUR GANGA BISHNU SWAIKA & ORS. Vs CALCUTTA PINJRAPOLE SOCIETY & ORS.
Case number: Appeal (civil) 136 of 1965 |
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30 October 1967
Supreme Court 5 pages DIVISIONAL FOREST OFFICER, HIMACHAL PRADESH ANR. Vs SHRI DAUT & ORS.
Case number: Appeal (civil) 128 of 1965 |
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30 October 1967
Supreme Court 8 pages T.M. KANNIYAN Vs INCOME-TAX OFFICER, PONDICHERRY AND ANR.(With Connected Pe
Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S. |
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26 October 1967
Supreme Court 7 pages RAM ADHAR SINGH Vs RAMROOP SINGH & ORS.
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26 October 1967
Supreme Court 6 pages NARAYAN SWAMI Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 165 of 1967 |
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26 October 1967
Supreme Court 22 pages V. D. DHANWATEY Vs THE COMMISSIONER OF INCOME TAX, M.P. NAGPUR(With Connected
Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S. |
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26 October 1967
Supreme Court 6 pages S. RM. CT. PL. PALANI APPA CHETTIAR Vs THE COMMISSIONER OF INCOME-TAX, MADRAS
Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S. |
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25 October 1967
Supreme Court 19 pages INCOME-TAX OFFICER, TUTICORIN Vs T. S. DEVINATH NADAR & ORS.
Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S. |
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23 October 1967
Supreme Court 11 pages THE CALCUTTA CREDIT CORPORATION LTD., & ANR. Vs HAPPY HOMES (P) LTD.
Case number: Appeal (civil) 71 of 1961 |
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20 October 1967
Supreme Court 5 pages SRI RAM VILAS SERVICE LTD., KUMBAKONAM Vs RAMAN & RAMAN PRIVATE LTD., & ANR.
Case number: Appeal (civil) 258 of 1967 |
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20 October 1967
Supreme Court 12 pages STRAW PRODUCTS LTD. Vs INCOME-TAX OFFICER, BHOPAL & ORS.
Bench: WANCHOO, K.N. (CJ),HIDAYATULLAH, M.,SHAH, J.C.,BACHAWAT, R.S. & RAMASWAMI, V.,MITTER, G.K. & HEGDE, K.S. |
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20 October 1967
Supreme Court 23 pages S. AZEEZ BASHA AND ANR. Vs UNION OF INDIA
Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,RAMASWAMI, V.,MITTER, G.K.,HEGDE, K.S. |
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19 October 1967
Supreme Court 10 pages THE NAIHATI JUTE MILLS LTD. Vs HYALIRAM JAGANNATH
Case number: Appeal (civil) 44 of 1965 |