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26 April 1956
Supreme Court 16 pages NAGUBAI AMMAL & OTHERS Vs B. SHAMA RAO & OTHERS.
Case number: Appeal (civil) 216 of 1953 |
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24 April 1956
Supreme Court 36 pages CH. TIKA RAMJI & OTHERS, ETC. Vs THE STATE OF UTTAR PRADESH & OTHERS.
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER |
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24 April 1956
Supreme Court 8 pages LAWRENCE JOACHIM JOSEPH D Vs THE STATE OF BOMBAY.
Bench: DAS, SUDHI RANJAN (CJ),JAGANNADHADAS, B.,AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER |
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18 April 1956
Supreme Court 7 pages MOSEB KAKA CHOWDHRY alias MOSEB CHOWDHRY AND ANOTHER Vs THE STATE OF WEST BENGAL.
Case number: Appeal (crl.) 15 of 1955 |
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17 April 1956
Supreme Court 6 pages BASDEV Vs THE STATE OF PEPSU
Case number: Appeal (crl.) 147 of 1955 |
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16 April 1956
Supreme Court 5 pages BANARSI DAS & OTHERS Vs THE STATE OF UTTAR PRADESH & OTHERS.
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER |
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11 April 1956
Supreme Court 15 pages RAJA BHAIREBENDRA NARAYAN BHUP Vs THE STATE OF ASSAM(with connected appeal)
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER |
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10 April 1956
Supreme Court 21 pages KARANPURA DEVELOPMENT CO., LTD. Vs RAJA KAMAKSHYA NARAIN SINGH.
Case number: Appeal (civil) 191 of 1953 |
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05 April 1956
Supreme Court 10 pages SUKHA AND OTHERS Vs THE STATE OF RAJASTHAN.
Case number: Appeal (crl.) 133 of 1955 |
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20 March 1956
Supreme Court 14 pages BIDI SUPPLY CO. Vs THE UNION OF INDIA AND OTHERS.
Bench: DAS, SUDHI RANJAN,BOSE, VIVIAN,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,SINHA, BHUVNESHWAR P. |
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15 March 1956
Supreme Court 8 pages RAMAN & RAMAN LTD. Vs THE STATE OF MADRAS AND ANOTHER.
Bench: BOSE, VIVIAN,JAGANNADHADAS, B.,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER,AIYAR, N. CHANDRASEKHARA |
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14 March 1956
Supreme Court 6 pages VEMIREDDY SATYANARAYAN REDDY AND THREE OTHERS Vs THE STATE OF HYDERABAD.
Case number: Appeal (crl.) 28 of 1955 |
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14 March 1956
Supreme Court 16 pages THE COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX Vs THE SOUTH INDIA PICTURES LTD., KARAIKUDI.
Case number: Appeal (civil) 32 of 1954 |
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13 March 1956
Supreme Court 11 pages BIMBADHAR PRADHAN Vs THE STATE OF ORISSA.
Bench: SINHA,BHUVNESHWAR P. |
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12 March 1956
Supreme Court 5 pages SHAMBU NATH MEHRA Vs THE STATE OF AJMER.
Case number: Appeal (crl.) 65 of 1954 |