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12 March 1956
Supreme Court 6 pages WASIM KHAN Vs THE STATE OF UTTAR PRADESH.
Case number: Appeal (crl.) 24 of 1956 |
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09 March 1956
Supreme Court 7 pages RAM KRISHAN AND ANOTHER Vs THE STATE OF DELHI(With connected appeal)
Case number: Appeal (crl.) 43 of 1954 |
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21 February 1956
Supreme Court 11 pages MESSRS MELA RAM & SONS Vs THE COMMISSIONER OF INCOME-TAX,PUNJAB.
Case number: Appeal (civil) 17 of 1954 |
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17 February 1956
Supreme Court 0 pages GOVT. OF STATE OF BIHAR & ORS. Vs RAM BHAROSA SINGH & ANR.
Bench: V. BOSE,B. JAGANNADHADAS,B.P. SINHA,S.J. IMAM,N.C. AIYAR |
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17 February 1956
Supreme Court 0 pages BHAGWAN DATTA SHASTRI Vs RAM RATANJI GUPTA & ORS.
Bench: V. BOSE,B. JAGANNADHADAS,B.P. SINHA,S.J. IMAM,N.C. AIYAR |
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17 February 1956
Supreme Court 8 pages DULICHAND LAKSHMINARAYAN Vs THE COMMISSIONER OF INCOME-TAX,NAGPUR.
Case number: Appeal (civil) 195 of 1955 |
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15 February 1956
Supreme Court 0 pages VIKRAMA DAS MAHANT Vs DAULAT RAM ASTHANA & ORS.
Bench: V. BOSE,B. JAGANNADHADAS,B.P. SINHA,S.J. IMAM,N.C. AIYAR |
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15 February 1956
Supreme Court 8 pages FIRM OF BHAGAT RAM MOHANLAL Vs THE COMMISSIONER OF EXCESS PROFITS TAX, MADHYA PRADES
Case number: Appeal (civil) 139 of 1953 |
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15 February 1956
Supreme Court 12 pages KULDIP SINGH Vs THE STATE OF PUNJAB AND ANOTHER.
Bench: SINHA, BHUVNESHWAR P.,JAGANNADHADAS, B.,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER,AIYAR, N. CHANDRASEKHARA |
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14 February 1956
Supreme Court 15 pages MUKTI LAL AGARWALA Vs TRUSTEES OF THE PROVIDENT FUND OFTHE TIN PLATE CO. OF IND
Case number: Appeal (civil) 123 of 1953 |
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11 February 1956
Supreme Court 0 pages RAJA RAM CHANDRA REDDY & ANR. Vs RANI SHANKARAMMA & ORS.
Bench: S.R. DAS,N.H. BHAGWATI,B. JAGANNADHADAS,B.P. SINHA,S.J. IMAM |
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08 February 1956
Supreme Court 6 pages MESSRS PRATAPMAL LUXMICHAND Vs COMMISSIONER OF INCOME-TAX, MADHYAPRADESH.
Case number: Appeal (civil) 199 of 1955 |
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03 February 1956
Supreme Court 13 pages RAJA SRI SAILENDRA NARAYANBHANJA DEO Vs THE STATE OF ORISSA.
Bench: DAS, SUDHI RANJAN,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P. |
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02 February 1956
Supreme Court 0 pages SANTA SINGH Vs STATE OF PUNJAB
Bench: V. BOSE,B. JAGANNADHADAS,B.P. SINHA,S.J. IMAM,N.C. AIYAR |
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31 January 1956
Supreme Court 11 pages THE STATE OF BIHAR Vs RAM NARESH PANDEY(With Connected Appeal)
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