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28 November 1956
Supreme Court 11 pages A. S. KRISHNA Vs STATE OF, MADRAS.(with connected appeals)
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,DAS, S.K. |
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27 November 1956
Supreme Court 15 pages HARIPRASAD SHIVSHANKAR SHUKLA Vs A.D. DIVIKAR (With Connected Appeal)
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,DAS, S.K.,MENON, P. GOVINDA |
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23 November 1956
Supreme Court 10 pages DHARANGADHARA CHEMICAL WORKS LTD. Vs STATE OF SAURASHTRA.
Case number: Appeal (civil) 85 of 1956 |
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21 November 1956
Supreme Court 6 pages KALUA Vs THE STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 135 of 1956 |
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19 November 1956
Supreme Court 14 pages RAJES KANTA ROY Vs SANTI DEBI
Case number: Appeal (civil) 35 of 1955 |
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15 November 1956
Supreme Court 7 pages CHIEF COMMISSIONER, AJMER Vs RADHEY SHYAM DANI.
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,DAS, S.K. |
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13 November 1956
Supreme Court 8 pages ABDUL JABAR BUTT Vs STATE OF JAMMU & KASHMIR(with connected petition)
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,DAS, S.K. |
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13 November 1956
Supreme Court 4 pages MOHAMMAD AFZAL KHAN Vs STATE OF JAMMU & KASHMIR.
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,DAS, S.K. |
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13 November 1956
Supreme Court 12 pages BARODA BOROUGH MUNICIPALITY Vs ITS WORKMEN
Case number: Appeal (civil) 182 of 1956 |
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09 November 1956
Supreme Court 9 pages KARNANI PROPERTIES LTD. Vs AUGUSTIN
Case number: Appeal (civil) 32 of 1956 |
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06 November 1956
Supreme Court 13 pages FRUIT AND VEGETABLE MERCHANTS UNION Vs DELHI IMPROVEMENT TRUST
Case number: Appeal (civil) 328 of 1955 |
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06 November 1956
Supreme Court 10 pages CENTRAL PROVINCES TRANSPORT SERVICES LTD. Vs RAGHUNATH GOPAL PATWARDHAN.
Case number: Appeal (civil) 320 of 1955 |
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01 November 1956
Supreme Court 6 pages DWARKA DASS BHATIA Vs THE STATE OF JAMMU AND KASHMIR
Case number: Writ Petition (civil) 172 of 1956 |
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31 October 1956
Supreme Court 7 pages RAJA BAHADUR MOTILAL POONA MILLS Vs TUKARAM PIRAJI MASALE.
Case number: Appeal (civil) 323 of 1955 |
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24 October 1956
Supreme Court 15 pages LAKSHMI DEVI SUGAR MILLS LTD. Vs PT. RAM SARUP.(and connected appeal)
Case number: Appeal (civil) 244 of 1954 |