23 October 1956
Supreme Court 17 pages RAJA RAJINDER CHAND Vs SUKHI(and connected appeals)
Case number: Appeal (civil) 196 of 1953 |
23 October 1956
Supreme Court 11 pages PIPRAICH SUGAR MILLS LTD. Vs PIPRAICH SUGAR MILLS MAZDOOR UNION.
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19 October 1956
Supreme Court 21 pages BIPIN CHANDER JAISINGHBHAI SHAH Vs PRABHAWATI.
Case number: Appeal (civil) 247 of 1953 |
17 October 1956
Supreme Court 17 pages IN RE: SHRI 'M', AN ADVOCATE OFTHE SUPREME COURT OF INDIA. Vs
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11 October 1956
Supreme Court 8 pages ROHTAS INDUSTRIES LTD. Vs BRIJNANDAN PANDEY.
Case number: Appeal (civil) 144 of 1955 |
11 October 1956
Supreme Court 13 pages BURN & CO., CALCUTTA Vs THEIR EMPLOYEES(and connected appeal)
Case number: Appeal (civil) 325 of 1955 |
11 October 1956
Supreme Court 6 pages CLERKS OF CALCUTTA TRAMWAYS Vs CALCUTTA TRAMWAYS CO. LTD.
Case number: Appeal (civil) 105 of 1954 |
05 October 1956
Supreme Court 0 pages SHYAM BEHARI Vs STATE OF U.P.
Bench: S.R. DAS (CJ),N.H. BHAGWATI,S.J. IMAM,S.K. DAS,P.G. MENON |
04 October 1956
Supreme Court 9 pages DEOKI NANDAN Vs MURLIDHAR.
Case number: Appeal (civil) 250 of 1953 |
04 October 1956
Supreme Court 7 pages LAXMI DEVI SUGAR MILLS Vs NAND KISHORE SINGH.
Case number: Appeal (civil) 162 of 1954 |
03 October 1956
Supreme Court 8 pages NIRANJAN SINGH Vs THE STATE OF UTTAR PRADESH(and connected appeal)
Case number: Appeal (crl.) 60 of 1956 |
30 September 1956
Supreme Court 14 pages NEW PRAKASH TRANSPORT CO. LTD. Vs NEW SUWARNA TRANSPORT CO. LTD.
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,DAS, S.K. |
26 September 1956
Supreme Court 28 pages MEENAKSHI MILLS, MADURAI Vs THE COMMISSIONER OF INCOME-TAX,MADRAS.
Case number: Appeal (civil) 124 of 1954 |
21 September 1956
Supreme Court 6 pages G. A. MONTERIO Vs THE STATE OF AJMER.
Case number: Appeal (crl.) 146 of 1954 |
20 September 1956
Supreme Court 5 pages BACHHARAM DATTA PATIL AND ANOTHER Vs VISHWANATH PUNDALIK PATIL ANDOTHERS.
Case number: Appeal (civil) 249 of 1953 |