20 September 1956
Supreme Court 7 pages PANDIT RAM NARAIN Vs THE STATE OF UTTAR PRADESH ANDOTHERS.
Case number: Appeal (civil) 224 of 1955 |
17 September 1956
Supreme Court 8 pages KESHAV NILKANTH JOGLEKAR Vs THE COMMISSIONER OF POLICE, GREATERBOMBAY(and connected pe
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,DAS, S.K.,MENON, P. GOVINDA |
17 September 1956
Supreme Court 7 pages SHAMRAO VISHNU PARULEKAR Vs THE DISTRICT MAGISTRATE, THANA(and connected petition)
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,DAS, S.K.,MENON, P. GOVINDA |
05 September 1956
Supreme Court 4 pages HARIPADA DEY Vs THE STATE OF WEST BENGALAND ANOTHER.
Case number: Appeal (crl.) 86 of 1954 |
10 May 1956
Supreme Court 9 pages MESSRS MEHTA PARIKH & CO. Vs THE COMMISSIONER OF INCOME-TAX,BOMBAY.
Case number: Appeal (civil) 81 of 1954 |
09 May 1956
Supreme Court 15 pages SHRI RAM NARAIN Vs THE SIMLA BANKING & INDUSTRIAL CO.LIMITED.
Case number: Appeal (civil) 313 of 1955 |
09 May 1956
Supreme Court 8 pages MRS. SHIRINBAI MANECKSHAW & OTHERS Vs NARGACEBAI J. MOTISHAW & OTHERS.
Case number: Appeal (civil) 213 of 1953 |
09 May 1956
Supreme Court 10 pages RAVULA SUBBA RAO AND ANOTHER Vs THE COMMISSIONER OF INCOME-TAX.,MADRAS.
Case number: Appeal (civil) 56 of 1954 |
08 May 1956
Supreme Court 6 pages THE STATE OF PUNJAB Vs KHARAITI LAL.
Case number: Appeal (crl.) 140 of 1954 |
08 May 1956
Supreme Court 6 pages M/s:MODI FOOD PRODUCTS CO. LIMITED Vs SHRI FAQIR CHAND SHARMA & OTHERS.
Case number: Appeal (civil) 353 of 1955 |
08 May 1956
Supreme Court 6 pages MADAN GOPAL BAGLA Vs THE COMMISSIONER OF INCOME-TAX,WEST BENGAL.
Case number: Appeal (civil) 6 of 1954 |
08 May 1956
Supreme Court 12 pages BHAGUBHAI DULLABHABHAI BHANDARI Vs THE DISTRICT MAGISTRATE, THANA& OTHERS(with connected peti
Bench: DAS, SUDHI RANJAN (CJ),JAGANNADHADAS, B.,AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER |
08 May 1956
Supreme Court 17 pages HARI KHEMU GAWALI Vs THE DEPUTY COMMISSIONER OF POLICE,BOMBAY AND ANOTHER.
Bench: MUKHERJEE, BIJAN KR. (CJ),JAGANNADHADAS, B.,AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER |
04 May 1956
Supreme Court 15 pages JASWANTRAI MANILAL AKHANEY Vs THE STATE OF BOMBAY.
Case number: Appeal (crl.) 152 of 1954 |
26 April 1956
Supreme Court 5 pages KARTAR SINGH & OTHERS Vs THE STATE OF PUNJAB.
Case number: Appeal (crl.) 49 of 1955 |