15 December 1955
Supreme Court 7 pages K.C. MATHEW AND OTHERS Vs THE STATE OF TRAVANCORE-COCHIN.
Case number: Appeal (crl.) 97 of 1953 |
13 December 1955
Supreme Court 6 pages JAYARAM VITHOBA AND ANOTHER Vs THE STATE OF BOMBAY.
Case number: Appeal (crl.) 75 of 1954 |
08 December 1955
Supreme Court 5 pages TILKESHWAR SINGH AND OTHERS Vs THE STATE OF BIHAR.
Case number: Appeal (crl.) 143 of 1954 |
07 December 1955
Supreme Court 6 pages CHANDI PRASAD SINGH Vs THE STATE OF UTTAR PRADESH.
Case number: Appeal (crl.) 150 of 1954 |
01 December 1955
Supreme Court 5 pages THAIVALAPPIL KUNJUVARU VAREED Vs THE STATE OF TRAVANCORE-COCHIN.
Bench: DAS, SUDHI RANJAN,BOSE, VIVIAN,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,SINHA, BHUVNESHWAR P. |
23 November 1955
Supreme Court 5 pages IN THE MATTER OFD AN ADVOCATE OF THE SUPREME COURT. Vs
Case number: Appeal (civil) 1506 of 1955 |
22 November 1955
Supreme Court 6 pages SHRI VIRINDAR KUMAR SATYAWADI Vs THE STATE OF PUNJAB.
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17 November 1955
Supreme Court 8 pages CORPORATION OF CALCUTTA Vs MULCHAND AGARWALLA.
Case number: Appeal (crl.) 60 of 1954 |
11 November 1955
Supreme Court 4 pages SHRIMATI VIDYA VERMA, THROUGH NEXT FRIEND R.V.S. MANI Vs DR. SHIV NARAIN VERMA.
Bench: DAS, SUDHI RANJAN,BOSE, VIVIAN,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,SINHA, BHUVNESHWAR P. |
10 November 1955
Supreme Court 5 pages RAI BAHADUR KANWAR RAJ NATHAND OTHERS Vs PRAMOD C. BHATT, CUSTODIAN OFEVACUEE PROPERTY.
Case number: Appeal (civil) 205 of 1954 |
08 November 1955
Supreme Court 14 pages BRAJNANDAN SINHA Vs JYOTI NARAIN.
Case number: Appeal (crl.) 25 of 1954 |
04 November 1955
Supreme Court 12 pages MERLA RAMANNA Vs NALLAPARAJU AND OTHERS.
Case number: Appeal (civil) 183 of 1952 |
31 October 1955
Supreme Court 36 pages WILLIE (WILLIAM) SLANEY Vs THE STATE OF MADHYA PRADESH.
Bench: DAS, SUDHI RANJAN,BOSE, VIVIAN,JAGANNADHADAS, B.,IMAM, SYED JAFFER,AIYAR, N. CHANDRASEKHARA |
31 October 1955
Supreme Court 9 pages MATAJOG DOBEY Vs H. C. BHARI(WITH CONNECTED APPEAL)
Bench: DAS, SUDHI RANJAN,BOSE, VIVIAN,JAGANNADHADAS, B.,IMAM, SYED JAFFER,IMAM, SYED JAFFER |
28 October 1955
Supreme Court 0 pages SADHU RAM Vs THE CUSTODIAN-GENERAL OF EVACUEEPROPERTY.
Bench: DAS, SUDHI RANJAN,BOSE, VIVIAN,JAGANNADHADAS, B.,IMAM, SYED JAFFER,AIYAR, N. CHANDRASEKHARA |