31 January 1956
Supreme Court 7 pages JAI NARAIN RAM LUNDIA Vs KEDAR NATH KHETAN AND OTHERS.
Case number: Appeal (civil) 206 of 1955 |
30 January 1956
Supreme Court 9 pages DHARMANAND PANT Vs STATE OF UTTAR PRADESH
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30 January 1956
Supreme Court 4 pages RATAN RAI Vs STATE OF BIHAR
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20 January 1956
Supreme Court 13 pages SRI SADASIB PRAKASH BRAHMACHARI Vs THE STATE OF ORISSA(With connected petitions)
Bench: BOSE, VIVIAN,JAGANNADHADAS, B.,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER,AIYAR, N. CHANDRASEKHARA |
20 January 1956
Supreme Court 10 pages RAM CHANDRA PALAI AND OTHERS Vs THE STATE OF ORISSA AND OTHERS.
Bench: DAS, SUDHI RANJAN,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER |
17 January 1956
Supreme Court 7 pages THE STATE OF BOMBAY Vs R. S. NANJI.
Bench: DAS, SUDHI RANJAN,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER |
16 January 1956
Supreme Court 12 pages HARIHAR PRASAD SINGH AND ANOTHER Vs MUST. OF MUNSHI NATH PRASADAND OTHERS.
Case number: Appeal (civil) 107 of 1953 |
23 December 1955
Supreme Court 14 pages PRADYAT KUMAR BOSE Vs THE HONBLE THE CHIEF JUSTICE OF CALCUTTA HIGH COURT.
Bench: BOSE, VIVIAN,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER |
23 December 1955
Supreme Court 11 pages J.K. IRON AND STEEL CO. LTD., KANPUR Vs THE IRON AND STEEL MAZDOOR UNION, KANPUR(with connected ap
Case number: Appeal (civil) 22 of 1955 |
22 December 1955
Supreme Court 19 pages AHER RAJA KHIMA Vs THE STATE OF SAURASHTRA.
Case number: Appeal (crl.) 64 of 1955 |
20 December 1955
Supreme Court 24 pages M.CT. MUTHIAH & 2 OTHERS Vs THE COMMISSIONER OF INCOME-TAX, MADRAS & ANOTHER.
Bench: DAS, SUDHI RANJAN,BOSE, VIVIAN,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,SINHA, BHUVNESHWAR P. |
20 December 1955
Supreme Court 8 pages P. L. LAKHANPAL Vs THE STATE OF JAMMU AND KASHMIR.
Bench: DAS, SUDHI RANJAN,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,SINHA, BHUVNESHWAR P.,IMAM, SYED JAFFER |
20 December 1955
Supreme Court 32 pages A. THANGAL KUNJU MUSALIAR Vs M. VENKITACHALAM POTTI AND ANOTHER(with connected appeal
Bench: DAS, SUDHI RANJAN,BOSE, VIVIAN,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,SINHA, BHUVNESHWAR P. |
19 December 1955
Supreme Court 16 pages THE UNION OF INDIA Vs THE COMMERCIAL TAX OFFICER, WESTBENGAL AND OTHERS(WITH CON
Bench: DAS, SUDHI RANJAN,BOSE, VIVIAN,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,SINHA, BHUVNESHWAR P. |
16 December 1955
Supreme Court 7 pages RAJAHMUNDRY ELECTRIC SUPPLYCORPORATION LTD. Vs A. NAGESWARA RAO AND OTHERS:
Case number: Appeal (civil) 312 of 1955 |