|
10 May 1957
Supreme Court 12 pages MENAKURU DASARATHARAMI REDDI Vs DUDDUKURU SUBBA RAO
Case number: Appeal (civil) 185 of 1952 |
|
08 May 1957
Supreme Court 0 pages BABULAL AMTHALAL MEHTA Vs COLLECTOR OF CUSTOMS CALCUTTA
Bench: S.R. DAS (CJ),S.J. IMAM,S.K. DAS,P.G. MENON,A.K. SARKAR |
|
06 May 1957
Supreme Court 12 pages MR. C. Vs THE ADVOCATE-GENERAL OF MADRAS
Case number: Appeal (civil) 146 of 1956 |
|
03 May 1957
Supreme Court 8 pages NARAYAN BHASKAR KHARE Vs THE ELECTION COMMISSION OF INDIA(and connected petition)
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,IMAM, SYED JAFFER,DAS, S.K.,KAPUR, J.L. & GAJENDRAGADKAR, P.B. & SARKAR, A.K. |
|
01 May 1957
Supreme Court 18 pages KAMLA PRASAD KHETAN Vs THE UNION of INDIA(and connected petitions)
Bench: DAS, SUDHI RANJAN (CJ),IMAM, SYED JAFFER,DAS, S.K.,MENON, P. GOVINDA,SARKAR, A.K. |
|
30 April 1957
Supreme Court 9 pages UNION OF INDIA Vs CHAMAN LAL LOONA
Bench: DAS, SUDHI RANJAN (CJ),IMAM, SYED JAFFER,DAS, S.K.,MENON, P. GOVINDA,SARKAR, A.K. |
|
25 April 1957
Supreme Court 0 pages GULABDAS & COMPANY & ANR. Vs ASSISTANT COLLECTOR OF CUSTOMS & ORS.
Bench: S.R. DAS (CJ),S.J. IMAM,S.K. DAS,P.G. MENON,A.K. SARKAR |
|
25 April 1957
Supreme Court 6 pages BASHIRUDDIN ASHRAF Vs THE STATE OF BIHAR
Bench: DAS, SUDHI RANJAN (CJ),IMAM, SYED JAFFER,DAS, S.K.,MENON, P. GOVINDA,SARKAR, A.K. |
|
24 April 1957
Supreme Court 9 pages THE MEMBER FOR THE BOARD OF AGRICULTURAL INCOME TAX, ASSAM Vs SMT. SINDHURANI CHAUDHURANI.(with connected appeals)
Case number: Appeal (civil) 162 of 1955 |
|
24 April 1957
Supreme Court 12 pages THE COMMISSIONER OF EXCESS PROFITS TAX, WEST BENGAL Vs THE RUBY GENERAL INSURANCE CO. LTD.
Case number: Appeal (civil) 124 of 1955 |
|
22 April 1957
Supreme Court 5 pages BALDEO SINGH AND OTHERS Vs THE STATE OF BIHAR AND OTHERS
Bench: DAS, SUDHI RANJAN (CJ),IMAM, SYED JAFFER,DAS, S.K.,MENON, P. GOVINDA,SARKAR, A.K. |
|
12 April 1957
Supreme Court 10 pages VADIVELU THEVAR Vs THE STATE OF MADRAS(with connected appeal)
Case number: Appeal (crl.) 24 of 1957 |
|
11 April 1957
Supreme Court 8 pages THE COLLECTOR OF MALABAR Vs ERIMAL EBRAHIM HAJEE
Bench: DAS, SUDHI RANJAN (CJ),IMAM, SYED JAFFER,DAS, S.K.,MENON, P. GOVINDA,SARKAR, A.K. |
|
10 April 1957
Supreme Court 12 pages SARWAN SINGH Vs THE STATE OF PUNJAB(with connected appeal)
Case number: Appeal (crl.) 22 of 1957 |
|
09 April 1957
Supreme Court 16 pages R. M. D. CHAMARBAUGWALLA Vs THE UNION OF INDIA(with connected petitions)
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,DAS, S.K.,GAJENDRAGADKAR, P.B. |