09 April 1957
Supreme Court 36 pages THE STATE OF BOMBAY Vs R. M. D. CHAMARBAUGWALA
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,DAS, S.K.,GAJENDRAGADKAR, P.B. |
05 April 1957
Supreme Court 4 pages THE STATE OF MADHYA PRADESH Vs VEERESHWAR RAO AGNIHOTRY
Bench: DAS, SUDHI RANJAN (CJ),IMAM, SYED JAFFER,DAS, S.K.,MENON, P. GOVINDA,SARKAR, A.K. |
05 April 1957
Supreme Court 6 pages RAMJI LAL MODI Vs THE STATE OF U.P.
Bench: DAS, SUDHI RANJAN (CJ),IMAM, SYED JAFFER,DAS, S.K.,MENON, P. GOVINDA,SARKAR, A.K. |
02 April 1957
Supreme Court 5 pages BHAGWAN DAS Vs THE STATE OF RAJASTHAN
Case number: Appeal (crl.) 50 of 1957 |
02 April 1957
Supreme Court 11 pages A. V. FERNANDEZ Vs THE STATE OF KERALA
Bench: BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,IMAM, SYED JAFFER,MENON, P. GOVINDA,KAPUR, J.L. |
29 March 1957
Supreme Court 22 pages AMARSINGH Vs CUSTODIAN, EVACUEE PROPERTY, PUNJAB
Bench: BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,IMAM, SYED JAFFER,MENON, P. GOVINDA,KAPUR, J.L. |
27 March 1957
Supreme Court 17 pages T.S. SWAMINATHAUDAYAR Vs THE OFFICIAL RECEIVER OF WEST TANJORE.
Case number: Appeal (civil) 251 of 1953 |
26 March 1957
Supreme Court 4 pages THE STATE OF UTTAR PRADESH Vs MOHAMMED SAYEED
Case number: Appeal (crl.) 130 of 1955 |
20 March 1957
Supreme Court 11 pages THE NEWSPAPERS LTD. Vs THE STATE INDUSTRIAL TRIBUNAL, U.P.
Case number: Appeal (civil) 213 of 1956 |
07 March 1957
Supreme Court 7 pages THE STATE OF BOMBAY Vs SALAT PRAGJI KARAMSI
Bench: BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,IMAM, SYED JAFFER,MENON, P. GOVINDA,KAPUR, J.L. |
07 March 1957
Supreme Court 6 pages SOHAN LAL Vs THE UNION OF INDIA
Bench: BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,IMAM, SYED JAFFER,MENON, P. GOVINDA,KAPUR, J.L. |
05 March 1957
Supreme Court 12 pages LILAVATI BAI Vs THE STATE OF BOMBAY
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,DAS, S.K.,GAJENDRAGADKAR, P.B. |
22 February 1957
Supreme Court 0 pages KAILASH NATH & ANR. Vs STATE OF U.P. & ORS.
Bench: N.H. BHAGWATI,B. JAGANNADHADAS,S.J. IMAM,P.G. MENON,J.L. KAPUR |
21 February 1957
Supreme Court 0 pages KRISHNA KUMAR Vs MUNICIPAL COMMITTEE
Bench: N.H. BHAGWATI,B. JAGANNADHADAS,S.J. IMAM,P.G. MENON,J.L. KAPUR |
21 February 1957
Supreme Court 13 pages BHATNAGARS AND CO. LTD. Vs THE UNION OF INDIA(and connected petitions)
Bench: DAS, SUDHI RANJAN (CJ),AIYYAR, T.L. VENKATARAMA,SINHA, BHUVNESHWAR P.,DAS, S.K.,GAJENDRAGADKAR, P.B. |