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15 July 1957
Supreme Court 9 pages NARAYAN RAO Vs THE STATE OF ANDHRA PRADESH
Case number: Appeal (crl.) 97 of 1957 |
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24 May 1957
Supreme Court 25 pages PURANLAL LAKHANPAL Vs UNION OF INDIA
Bench: BHAGWATI, NATWARLAL H.,IMAM, SYED JAFFER,DAS, S.K.,KAPUR, J.L.,SARKAR, A.K. |
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24 May 1957
Supreme Court 17 pages N. SUBRAMANIA IYER Vs THE OFFICIAL RECEIVER, QUILON
Case number: Appeal (civil) 165 of 1953 |
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24 May 1957
Supreme Court 27 pages AL. PR. RANGANATHAN CHETTIAR Vs AL. PR. AL. PERIAKARUPPAN CHETTIAR(and connected appeal)
Case number: Appeal (civil) 104 of 1954 |
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23 May 1957
Supreme Court 33 pages SARDUL SINGH CAVEESHAR Vs THE STATE OF BOMBAY(and connected appeals)
Case number: Appeal (crl.) 53 of 1957 |
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23 May 1957
Supreme Court 38 pages THE COMMISSIONER OF INCOME-TAX,WEST BENGAL, CALCUTTA Vs RAJA BENOY KUMAR SAHAS ROY
Case number: Appeal (civil) 165 of 1954 |
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23 May 1957
Supreme Court 14 pages THE UNITED COMMERCIAL BANK LTD.,CALCUTTA Vs THE COMMISSIONER OF INCOME-TAX,WEST BENGAL
Case number: Appeal (civil) 161 of 1954 |
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22 May 1957
Supreme Court 10 pages J. K. TRUST, BOMBAY Vs THE COMMISSIONER OF INCOME-TAX/EXCESSPROFITS TAX, BOMBAY
Case number: Appeal (civil) 246 of 1954 |
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22 May 1957
Supreme Court 10 pages THE ORIENTAL INVESTMENT CO., LTD. Vs THE COMMISSIONER OF INCOME-TAX,BOMBAY.
Case number: Appeal (civil) 153 of 1954 |
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22 May 1957
Supreme Court 9 pages RAGHUBAR MANDAL HARIHAR MANDAL Vs THE STATE OF BIHAR
Case number: Appeal (civil) 249 of 1954 |
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17 May 1957
Supreme Court 23 pages THE COMMISSIONER OF INCOME-TAX,MADHYA PRADESH AND BHOPAL Vs SODRA DEVI(with connected appeal)
Case number: Appeal (civil) 322 of 1955 |
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17 May 1957
Supreme Court 8 pages THE COMMISSIONER OF INCOME-TAX Vs THE PATIALA CEMENT CO. LTD.
Case number: Appeal (civil) 118 of 1955 |
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16 May 1957
Supreme Court 7 pages F. N. ROY Vs COLLECTOR OF CUSTOMS, CALCUTTA.
Case number: Writ Petition (Civil) 438 of 1955 |
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15 May 1957
Supreme Court 7 pages THE COMMISSIONER OF INCOME-TAX, BOMBAY Vs THE PROVIDENT INVESTMENT CO., LTD.
Case number: Appeal (civil) 179 of 1954 |
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14 May 1957
Supreme Court 7 pages S. G ANGOLI Vs THE STATE OF UTTAR PRADESH(and connected appeal)
Case number: Appeal (crl.) 20-21 of 1957 |