19 December 1958
Supreme Court 8 pages GUMMALAPURA TAGGINA MATADAKOTTURUSWAMI Vs SETRA VEERAVVA AND OTHERS
Case number: Appeal (civil) 120 of 1955 |
18 December 1958
Supreme Court 0 pages RAGHUBAR SARUP NAWAB JAMSHED ALI KHAN Vs STATE OF U.P.
Bench: S.R. DAS CJI,S.K. DAS,P.B. GAJENDRAGADKAR,K.N. WANCHOO,M. |
18 December 1958
Supreme Court 11 pages RAJA BAHADUR K. C. DEO BHANJ Vs RAGHUNATH MISRA AND OTHERS
Case number: Appeal (civil) 480 of 1958 |
18 December 1958
Supreme Court 8 pages MIZAJI AND ANOTHER Vs THE STATE OF U.P.
Case number: Appeal (crl.) 81 of 1958 |
17 December 1958
Supreme Court 9 pages ATTAR SINGH & OTHERS Vs THE STATE OF U. P.
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,SUBBARAO, K.,WANCHOO, K.N. |
16 December 1958
Supreme Court 4 pages HAJI MOHAMMAD EKRAMUL HAQ Vs THE STATE OF WEST BENGAL
Case number: Appeal (civil) 191 of 1955 |
16 December 1958
Supreme Court 8 pages MAHARANA SHRI JAYAVANTSINHJI,RANMALSINHJI Vs THE STATE OF BOMBAY AND OTHERS(and connected petition)
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,SUBBARAO, K.,WANCHOO, K.N. |
16 December 1958
Supreme Court 5 pages THE STATE OF RAJASTHAN Vs SHRI G. CHAWLA AND DR. POHUMAL
Bench: DAS, SUDHI RANJAN (CJ),DAS, S.K.,GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M. |
12 December 1958
Supreme Court 9 pages HUKUM CHAND MALHOTRA Vs UNION OF INDIA
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M. |
12 December 1958
Supreme Court 54 pages PANDIT M. S. M. SHARMA Vs SHRI SRI KRISHNA SINHA AND OTHERS
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,SUBBARAO, K.,WANCHOO, K.N. |
11 December 1958
Supreme Court 10 pages D. S. GAREWAL Vs THE STATE OF PUNJAB AND ANOTHER
Bench: DAS, SUDHI RANJAN (CJ),DAS, S.K.,GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M. |
11 December 1958
Supreme Court 4 pages C. K. ACHUTHAN Vs THE STATE OF KERALA AND OTHERS.
Bench: DAS, SUDHI RANJAN (CJ),DAS, S.K.,GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M. |
11 December 1958
Supreme Court 6 pages P. V. SIVARAJAN Vs THE UNION OF INDIA AND ANOTHER
Bench: DAS, SUDHI RANJAN (CJ),DAS, S.K.,GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M. |
09 December 1958
Supreme Court 7 pages SETH BADRI PRASAD AND OTHERS Vs SETH NAGARMAL AND OTHERS
Case number: Appeal (civil) 125 of 1955 |
08 December 1958
Supreme Court 14 pages ATMA RAM Vs THE STATE OF PUNJAB AND OTHERS(and connected petition)
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,SUBBARAO, K.,WANCHOO, K.N. |