09 October 1958
Supreme Court 8 pages RAJPUTANA AGENCIES LTD. Vs COMMISSIONER OF I. T., BOMBAY
Case number: Appeal (civil) 91 of 1957 |
07 October 1958
Supreme Court 6 pages P. KRISHNA MENON Vs THE COMMISSIONER OF INCOME-TAX, MYSORE, TRAVANCORE-COCH
Case number: Appeal (civil) 401 of 1956 |
07 October 1958
Supreme Court 16 pages COMMISSIONER OF INCOME-TAX, NAGPUR Vs RAI BAHADUR JAIRAM VALJI AND OTHERS
Case number: Appeal (civil) 109 of 1954 |
06 October 1958
Supreme Court 12 pages M.C. V. S. ARUNACHALA NADAR ETC. Vs THE STATE OF MADRAS & OTHERS
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,SUBBARAO, K.,WANCHOO, K.N. |
06 October 1958
Supreme Court 13 pages CHENNURU GAVARARAJU CHETTY Vs CHENNURU SILARAMAMURTY CHETTY AND OTHERS
Case number: Appeal (civil) 91 of 1954 |
03 October 1958
Supreme Court 7 pages PRANAB KUMAR MITRA Vs THE STATE OF WEST BENGAL AND ANOTHER
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,SUBBARAO, K.,WANCHOO, K.N. |
03 October 1958
Supreme Court 12 pages SMT. INDERMANI JATIA Vs COMMISSIONER OF INCOME-TAX, U.P., LUCKNOW
Case number: Appeal (civil) 278 of 1956 |
03 October 1958
Supreme Court 5 pages THE COMMISSIONER OF INCOME-TAX,MADHYA PRADESH AND BHOPAL Vs MESSRS. VYAS & DOTIWALA
Case number: Appeal (civil) 222 of 1956 |
03 October 1958
Supreme Court 8 pages THE COMMISSIONER OF INCOME-TAX, DELHI Vs THE DELHI FLOUR MILLS CO., LTD., DELHI
Case number: Appeal (civil) 211 of 1955 |
01 October 1958
Supreme Court 12 pages MAHARAJ KUMAR KAMAL SINGH Vs THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
Case number: Appeal (civil) 297 of 1955 |
01 October 1958
Supreme Court 6 pages KOCHU GOVINDAN KAIMAL & OTHERS Vs THAYANKOOT THEKKOT LAKSHMI AMMA AND OTHERS
Case number: Appeal (civil) 5 of 1955 |
30 September 1958
Supreme Court 41 pages SHR1 RADESHYAM KHARE & ANOTHER Vs THE STATE OF MADHYA PRADESH & OTHERS
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,DAS, S.K.,KAPUR, J.L.,SUBBARAO, K. |
30 September 1958
Supreme Court 11 pages GHAIO MALL & SONS Vs THE STATE OF DELHI & OTHERS
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,SUBBARAO, K.,WANCHOO, K.N. |
30 September 1958
Supreme Court 14 pages SRI BARU RAM Vs SHRIMATI PRASANNI & OTHERS
Case number: Appeal (civil) 409 of 1958 |
24 September 1958
Supreme Court 13 pages S. M. JAKATI & ANOTHER Vs S. M. BORKAR & OTHERS
Case number: Appeal (civil) 233 of 1954 |