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05 December 1958
Supreme Court 10 pages CHAUBE JAGDISH PRASAD AND ANOTHER Vs GANGA PRASAD CHATURVEDI
Case number: Appeal (civil) 153 of 1955 |
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04 December 1958
Supreme Court 6 pages NARAIN AND TWO OTHERS Vs THE STATE OF PUNJAB
Case number: Appeal (crl.) 186 of 1956 |
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03 December 1958
Supreme Court 7 pages ASA RAM Vs THE DISTRICT BOARD, MUZAFFARNAGAR
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,SUBBARAO, K.,WANCHOO, K.N. |
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01 December 1958
Supreme Court 11 pages SHRI KISHORI LAL Vs MST. CHALTIBAI
Case number: Appeal (civil) 177 of 1955 |
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24 November 1958
Supreme Court 10 pages PUNJAB DISTILLING INDUSTRIES LTD. Vs THE COMMISSIONER OF INCOME-TAX, SIMLA
Case number: Appeal (civil) 119 of 1955 |
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24 November 1958
Supreme Court 24 pages G. VENKATASWAMI NAIDU & CO. Vs THE COMM1SSIONER OF INCOME-TAX
Case number: Appeal (civil) 709 of 1957 |
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24 November 1958
Supreme Court 5 pages DAU DAYAL Vs THE STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 118 of 1958 |
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24 November 1958
Supreme Court 11 pages N. T. VELUSWAMI THEVAR, Vs G. RAJA NAINAR AND OTHERS
Case number: Appeal (civil) 231 of 1958 |
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19 November 1958
Supreme Court 60 pages BASHESHAR NATH Vs THE COMMISSIONER OF INCOME-TAX,DELHI & RAJASTHAN & ANOTHER
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,DAS, S.K.,KAPUR, J.L.,SUBBARAO, K. |
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18 November 1958
Supreme Court 25 pages SRI RAM RAM NARAIN MEDHI Vs THE STATE OF BOMBAY(and connected petition)
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,SUBBARAO, K.,WANCHOO, K.N. |
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14 November 1958
Supreme Court 8 pages THAKUR RAGHUBIR SINGH AND OTHERS Vs THE STATE OF AJMER (NOW RAJASTHAN) AND OTHERS(and connecte
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,SUBBARAO, K.,WANCHOO, K.N. |
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14 November 1958
Supreme Court 10 pages ALAMGIR & ANOTHER Vs THE STATE OF BIHAR
Case number: Appeal (crl.) 187 of 1956 |
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13 November 1958
Supreme Court 0 pages RAMESHWAR PROSHAD KHANDELWAL & ORS. Vs COMMISSIONERS LAND REFORMS & JAGIRS MADHYA BHARAT (NOW M.P
Bench: S.R. DAS (CJ),N.H. BHAGWATI,B.P. SINHA,K. SUBBARAO,K.N. WANCHOO |
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13 November 1958
Supreme Court 24 pages H. VENKATACHALA IYENGAR Vs B. N. THIMMAJAMMA & OTHERS
Case number: Appeal (civil) 18 of 1955 |
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13 November 1958
Supreme Court 8 pages M/S. LAKSHMICHAND BAIJNATH Vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
Case number: Appeal (civil) 271 of 1955 |