26 March 1959
Supreme Court 16 pages BALKRISHNA SAVALRAM PUJARI AND OTHERS Vs SHREE DNYANESHWAR MAHARAJSANSTHAN & OTHERS.
Case number: Appeal (civil) 220 of 1959 |
26 March 1959
Supreme Court 11 pages THE COMMISSIONER OF INCOME-TAX, WEST BENGAL Vs THE CALCUTTA STOCK EXCHANGE ASSOCIATION LTD.
Case number: Appeal (civil) 204 of 1958 |
26 March 1959
Supreme Court 8 pages MESSRS. HOWRAH TRADING CO., LTD, Vs THE COMMISSIONER OF INCOME-TAX, CALCUTTA
Case number: Appeal (civil) 65 of 1956 |
26 March 1959
Supreme Court 27 pages GHERULAL PARAKH Vs MAHADEODAS MAIYA AND OTHERS
Case number: Appeal (civil) 215 of 1955 |
20 March 1959
Supreme Court 20 pages THE COMMISSIONER OF INCOME-TAX,HYDERABAD-DECCAN Vs MESSRS. VAZIR SULTAN & SONS
Case number: Appeal (civil) 340 of 1957 |
16 March 1959
Supreme Court 7 pages MCGREGOR & BALFOUR LTD. Vs THE COMMISSIONER OF INCOME-TAX,WEST BENGAL
Case number: Writ Petition (Civil) 265 of 1956 |
16 March 1959
Supreme Court 8 pages ADDITIONAL COLLECTOR, BANARES Vs MAHARAJ KISHORE KHANNA
Case number: Appeal Civil 298 of 1955 |
10 March 1959
Supreme Court 3 pages THE DELHI CLOTH AND GENERAL MILLS LTD. Vs KUSHAL BHAN
Case number: Appeal (civil) 88 of 1959 |
09 March 1959
Supreme Court 11 pages MAHADEO Vs THE STATE OF BOMBAY(and connected petitions)
Bench: DAS, SUDHI RANJAN (CJ),DAS, S.K.,GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M. |
04 March 1959
Supreme Court 15 pages KAVALAPPARA KOTTARATHIL KOCHUNNIMOOPIL NAYAR Vs THE STATE OF MADRAS AND OTHERS(and connected petition)
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,SUBBARAO, K.,WANCHOO, K.N. |
02 March 1959
Supreme Court 10 pages RAI BAHADUR SETH TEOMAL Vs THE COMMISSIONER OF INCOME TAX ANDTHE COMMISSIONER OF EXC
Case number: Appeal (civil) 384 of 1957 |
02 March 1959
Supreme Court 20 pages PREM NATH KAUL Vs THE STATE OF JAMMU & KASHMIR
Bench: DAS, SUDHI RANJAN (CJ),DAS, S.K.,GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M. |
23 February 1959
Supreme Court 10 pages THE COMMISSIONER OF INCOME-TAX,MYSORETRAVANCORE-COCHIN AND Vs THE INDO MERCANTILE BANK, LIMITED(and connected appeal)
Case number: Appeal (civil) 259 of 1958 |
18 February 1959
Supreme Court 18 pages M/S. RAMAN & RAMAN LTD. Vs THE STATE OF MADRAS & OTHERS
Case number: Appeal (civil) 37 of 1958 |
16 February 1959
Supreme Court 8 pages WAMAN SHRINIWAS KINI Vs RATILAL BHAGWANDAS & CO.
Case number: Appeal (civil) 647 of 1957 |