21 April 1959
Supreme Court 6 pages THE MANAGEMENT OF RANIPUR COLLIERY Vs BHUBAN SINGH AND OTHERS
Case number: Appeal (civil) 768 of 1957 |
21 April 1959
Supreme Court 11 pages THE COMMISSIONER OF SALES-TAX,EASTERN DIVISION, NAGPUR Vs HUSENALI ADAMJI AND CO.
Case number: Appeal (civil) 13 of 1958 |
21 April 1959
Supreme Court 7 pages RAM GOPAL Vs ANANT PRASAD AND ANOTHER
Case number: Appeal (civil) 284 of 1958 |
20 April 1959
Supreme Court 0 pages COMMISSIONER OF INCOME-TAX, WESTBENGAL Vs CALCUTTA NATIONAL BANK LIMITED(IN LIQUIDATION)
Case number: Appeal (civil) 4 of 1956 |
15 April 1959
Supreme Court 12 pages MESSRS. R. C. MITTER & SONS Vs THE COMMISSIONER OF INCOME-TAX,WEST BENGAL, CALCUTTA
Case number: Appeal (civil) 85 of 1957 |
15 April 1959
Supreme Court 12 pages THE STATE OF BIHAR & OTHERS Vs BHABAPRITANANDA OJHA
Bench: DAS, SUDHI RANJAN (CJ),DAS, S.K.,GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M. |
15 April 1959
Supreme Court 15 pages THE STATE OF BIHAR & OTHERS. Vs SM. CHARUSILA DASI
Bench: DAS, SUDHI RANJAN (CJ),DAS, S.K.,GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M. |
15 April 1959
Supreme Court 12 pages MAHANT RAM SAROOP DASJI Vs S. P. SAHI, SPECIAL OFFICER-IN-CHARGE OF THE HIN
Bench: DAS, SUDHI RANJAN (CJ),DAS, S.K.,GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M. |
15 April 1959
Supreme Court 14 pages MAHANT MOTI DAS Vs S. P. SAHI, THE SPECIAL OFFICER IN CHARGEOF HINDU RELIGIOU
Bench: DAS, SUDHI RANJAN (CJ),DAS, S.K.,GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M. |
14 April 1959
Supreme Court 10 pages M/S. MAHARANA MILLS (PRIVATE) LTD. Vs THE INCOME-TAX OFFICER, PORBANDAR
Case number: Appeal (civil) 39 of 1959 |
14 April 1959
Supreme Court 8 pages BHAGWAN SINGH Vs RAMESHWAR PRASAD SASTRI & OTHERS
Bench: GAJENDRAGADKAR,P.B. |
09 April 1959
Supreme Court 6 pages CHANDRIKA PRASAD TRIPATHI Vs SHRI SIV PRASAD CHANPURIA & OTHERS.
Case number: Appeal (civil) 343 of 1958 |
01 April 1959
Supreme Court 29 pages IN RE: THE BERUBARI UNION ANDEXCHANGE OF ENCLAVES Vs REFERENCE UNDER ARTICLE 143(1) OFTHE CONSTITUTION OF INDIA
Case number: Special Reference Case 1 of 1959 |
01 April 1959
Supreme Court 8 pages OM PRABHA JAIN Vs GIAN CHAND & ANOTHER
Case number: Appeal (civil) 85 of 1959 |
01 April 1959
Supreme Court 11 pages SARDAR SARUP SINGH & OTHERS Vs THE STATE OF PUNJAB & OTHERS
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,DAS, S.K.,GAJENDRAGADKAR, P.B.,WANCHOO, K.N. |