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13 February 1959
Supreme Court 3 pages THE AMALGAMATED ELECTRICITY CO., LTD. Vs N. S. BATHENA
Case number: Appeal (civil) 361 of 1958 |
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09 February 1959
Supreme Court 0 pages HAMID RAZA Vs STATE OF M.P.
Bench: S.R. DAS (CJ),S.K. DAS,P.B. GAJENDRAGADKAR,K.N. WANCHOO,M. |
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03 February 1959
Supreme Court 8 pages THE STATE OF MADHYA PRADESH Vs MUBARAK ALI
Case number: Appeal (crl.) 141 of 1958 |
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02 February 1959
Supreme Court 14 pages DAMODHAR TUKARAM MANGALMURTIAND OTHERS Vs THE STATE OF BOMBAY
Case number: Appeal (civil) 181 of 1955 |
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02 February 1959
Supreme Court 20 pages M/S. LIPTON LIMITED AND ANOTHER Vs THEIR EMPLOYEES
Case number: Appeal (civil) 713 of 1957 |
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28 January 1959
Supreme Court 10 pages BENGAL CHEMICAL & PHARMACEUTICALWORKS LTD., CALCUTTA Vs THEIR WORKMEN
Case number: Appeal (civil) 125 of 1958 |
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23 January 1959
Supreme Court 9 pages M/S. DIWAN SUGAR & GENERAL MILLS (PRIVATE) LTD. AND OTHE Vs THE UNION OF INDIA
Bench: DAS, SUDHI RANJAN (CJ),IMAM, SYED JAFFER,DAS, S.K.,WANCHOO, K.N.,HIDAYATULLAH, M. |
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21 January 1959
Supreme Court 10 pages TIRUVENIBAI & ANOTHER Vs SMT. LILABAI
Case number: Appeal (civil) 239 of 1955 |
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20 January 1959
Supreme Court 14 pages GOPI CHAND Vs THE DELHI ADMINISTRATION
Bench: DAS, SUDHI RANJAN (CJ),DAS, S.K.,GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M. |
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20 January 1959
Supreme Court 6 pages JUTE & GUNNY BROKERS LTD. Vs M/S. NEW CENTRAL JUTE MILLS CO., LTD.
Bench: DAS, SUDHI RANJAN (CJ),DAS, S.K.,GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M. |
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16 January 1959
Supreme Court 0 pages Y.V. SRINIVASAMURTHY & ORS. Vs STATE OF MYSORE & ANR.
Bench: S.R. DAS (CJ),S.K. DAS,P.B. GAJENDRAGADKAR,K.N. WANCHOO,M |
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16 January 1959
Supreme Court 6 pages THE WESTERN INDIA THEATRES LTD. Vs THE CANTONMENT BOARD, POONA,CANTONMENT
Bench: DAS, SUDHI RANJAN (CJ),DAS, S.K.,GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,HIDAYATULLAH, M. |
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15 January 1959
Supreme Court 36 pages DEEP CHAND Vs THE STATE OF UTTAR PRADESHAND OTHERS(and connected appeal)
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,SUBBARAO, K.,WANCHOO, K.N. |
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13 January 1959
Supreme Court 5 pages FAGUNA KANTA NATH Vs THE STATE OF ASSAM
Case number: Appeal (crl.) 203 of 1956 |
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12 January 1959
Supreme Court 19 pages THE ASIATIC STEAM NAVIGATION CO., LTD. Vs SUB-LT. ARABINDA CHAKRAVARTI
Case number: Appeal (civil) 229 of 1954 |