18 December 1958
Supreme Court
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RAGHUBAR SARUP NAWAB JAMSHED ALI KHAN Vs STATE OF U.P.

Bench: S.R. DAS CJI,S.K. DAS,P.B. GAJENDRAGADKAR,K.N. WANCHOO,M.
Case number: Writ Petition (civil) 202 of 1955