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07 November 1958
Supreme Court 8 pages THE SPECIAL LAND ACQUISITION OFFICER, BANGALORE Vs T. ADINARAYAN SETTY
Case number: Appeal (civil) 138 of 1955 |
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05 November 1958
Supreme Court 7 pages COMMISSIONER OF INCOME-TAX, DELHI Vs S.TEJA SINGH
Case number: Appeal (civil) 122 of 1957 |
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05 November 1958
Supreme Court 48 pages GULLAPALLI NAGESWARA RAO AND OTHERS Vs ANDHRA PRADESH STATE ROAD TRANSPORTCORPORATION AND ANOTHER
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,SUBBARAO, K.,WANCHOO, K.N. |
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04 November 1958
Supreme Court 6 pages BHOGILAL CHUNILAL PANDYA Vs THE STATE OF BOMBAY
Case number: Appeal (crl.) 31 of 1958 |
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04 November 1958
Supreme Court 23 pages THOMAS DANA Vs THE STATE OF PUNJAB(and connected appeal)
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,SUBBARAO, K.,WANCHOO, K.N. |
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04 November 1958
Supreme Court 14 pages S. K. G. SUGAR LTD. Vs SRI ALI HASSAN, CHAIRMAN, INDUSTRIALTRIBUNAL, BIHAR & OTHE
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,SUBBARAO, K.,WANCHOO, K.N. |
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31 October 1958
Supreme Court 11 pages S. PL. NARAYANAN CHETTIAR Vs M. AR. ANNAMALAI CHETTIAR
Case number: Appeal (civil) 117 of 1955 |
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17 October 1958
Supreme Court 11 pages MCKENZIE & CO. LTD. Vs ITS WORKMEN AND OTHERS
Case number: Appeal (civil) 500 of 1957 |
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17 October 1958
Supreme Court 6 pages DR. Y. S. PARMAR Vs SHHIRA SINGH PAUL AND ANOTHER
Case number: Appeal (civil) 410 of 1958 |
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17 October 1958
Supreme Court 7 pages MESSRS. DHANDHANIA KEDIA & CO. Vs THE COMMISSIONER OF INCOME-TAX
Case number: Appeal (civil) 433 of 1957 |
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15 October 1958
Supreme Court 10 pages Y. NARAYANA CHETTY & ANOTHER Vs THE INCOME-TAX OFFICER, NELLORE AND OTHERS
Case number: Appeal (civil) 317 of 1957 |
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14 October 1958
Supreme Court 9 pages THE COMMISSIONER OF INCOME-TAX,BIHAR AND ORISSA Vs SRI RAMAKRISHNA DEO
Case number: Appeal (civil) 426 of 1957 |
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13 October 1958
Supreme Court 0 pages SRI DWARKA NATH TEWARI & ORS. Vs STATE OF BIHAR & ORS.
Bench: S.R. DAS (CJ),N.H. BHAGWATI,B.P. SINHA,K. SUBBARAO,K.N. WANCHOO |
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10 October 1958
Supreme Court 11 pages SHREE VINOD KUMAR & OTHERS. Vs STATE OF HIMACHAL PRADESH(and connected petition)
Bench: DAS, SUDHI RANJAN (CJ),BHAGWATI, NATWARLAL H.,SINHA, BHUVNESHWAR P.,SUBBARAO, K.,WANCHOO, K.N. |
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09 October 1958
Supreme Court 5 pages THE STATE OF UTTAR PRADESH Vs BANSRAJ(and connected appeal)
Case number: Appeal (crl.) 83 of 1957 |