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15 December 1959
Supreme Court 4 pages THE STATE OF UTTAR PRADESH Vs M. P. SINGH AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,SUBBARAO, K.,GUPTA, K.C. DAS,SHAH, J.C. |
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15 December 1959
Supreme Court 9 pages SRI C. I. EMDEN Vs THE STATE OF U. P.
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,SUBBARAO, K.,GUPTA, K.C. DAS,SHAH, J.C. |
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15 December 1959
Supreme Court 14 pages SARDAR KAPUR SINGH Vs THE UNION OF INDIA
Bench: B.P. SINHA, CJ,P.B. GAJENDRAGADKAR,K. SUBBA RAO,K.C. DAS GUPTA,J.C. SHAH |
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14 December 1959
Supreme Court 67 pages ANANT CHINTAMAN LAGU Vs THE STATE OF BOMBAY
Case number: Appeal (crl.) 73 of 1959 |
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14 December 1959
Supreme Court 19 pages RANI DRIG RAJ KUER Vs RAJA SRI AMAR KRISHNA NARAIN SINGH
Case number: Appeal (civil) 422 of 1958 |
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09 December 1959
Supreme Court 15 pages MESSRS FEDCO (P) LTD. & ANOTHER Vs S. N. BILGRAMI & OTHERS
Bench: SINHA, BHUVNESHWAR P.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,GUPTA, K.C. DAS,SHAH, J.C. |
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07 December 1959
Supreme Court 10 pages RATHOD BHIMJIBHAI MASRUBHAI RAJPUT AND ANOTHER Vs THE STATE OF BOMBAY AND OTHERS.
Case number: Appeal (civil) 327 of 1955 |
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03 December 1959
Supreme Court 13 pages NARENDRA KUMAR AND OTHERS Vs THE UNION OF INDIA AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),IMAM, SYED JAFFER,KAPUR, J.L.,WANCHOO, K.N.,GUPTA, K.C. DAS |
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02 December 1959
Supreme Court 4 pages STATE OF MADHYA PRADESH & ORS. Vs SHARDUL SINGH
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02 December 1959
Supreme Court 4 pages ARUN GHOSH Vs STATE OF WEST BENGAL
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02 December 1959
Supreme Court 9 pages CHATURBHAI M. PATEL Vs THE UNION OF INDIA AND OTHERS
Bench: IMAM, SYED JAFFER,DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M. |
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02 December 1959
Supreme Court 0 pages M.G. DESAI & ANR. Vs STATE OF BOMBAY
Bench: B.P. SINHA (CJ),P.B. GAJENDRAGADKAR,K. SUBBARAO,K.C. DAS GUPTA,J.C. |
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30 November 1959
Supreme Court 6 pages THE STATE Vs HIRALAL G. KOTHARI AND OTHERS
Case number: Appeal (crl.) 25 of 1958 |
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26 November 1959
Supreme Court 6 pages STATE OF JAMMU & KASHMIR AND OTHERS Vs THAKUR GANGA SINGH AND ANOTHER
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,SUBBARAO, K.,GUPTA, K.C. DAS,SHAH, J.C. |
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26 November 1959
Supreme Court 10 pages THE STATE OF BIHAR Vs RAT BAHADUR HURDUT ROY-MOTT LALL JUTE MILLS & ANOTHER (an
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,SUBBARAO, K.,GUPTA, K.C. DAS,SHAH, J.C. |