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09 March 1960
Supreme Court 5 pages MANAGEMENT OF VISHNU SUGAR MILLS LIMITED,HARKHUA, DISTRICT Vs THEIR WORKMEN REPRESENTED BY CHINI MILL MAZDOOR UNION,HARK
Case number: Appeal (civil) 402 of 1958 |
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09 March 1960
Supreme Court 5 pages TEA DISTRICTS LABOUR ASSOCIATION,CALCUTTA Vs EX-EMPLOYEES OF TEA DISTRICTS LABOURASSOCIATION AND ANOTHE
Case number: Appeal (civil) 169 of 1959 |
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09 March 1960
Supreme Court 9 pages M/S. PEIRCE LESLIE & CO., LTD., KOZHIKODE Vs THEIR WORKMEN
Case number: Appeal (civil) 209 of 1958 |
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08 March 1960
Supreme Court 4 pages M/s. U. P. ELECTRIC SUPPLY CO., LTD. Vs THE WORKMEN OF M/s. S. N. CHOUDHARY,CONTRACTORS AND ANOTH
Case number: Appeal (civil) 481 of 1958 |
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07 March 1960
Supreme Court 9 pages THE PARBHANI TRANSPORT CO-OPERATIVE SOCIETY LTD. Vs THE REGIONAL TRANSPORT AUTHORITY,AURANGABAD AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),IMAM, SYED JAFFER,SARKAR, A.K.,WANCHOO, K.N.,SHAH, J.C. |
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04 March 1960
Supreme Court 7 pages JAMES ANDERSON, ADMINISTRATOR OFTHE ESTATE OF THELATE HENR Vs THE COMMISSIONER OF INCOME-TAX,BOMBAY
Case number: Appeal (civil) 335 of 1956 |
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03 March 1960
Supreme Court 8 pages THE ASSOCIATED CEMENT COMPANIES LTD. Vs THEIR WORKMEN
Case number: Appeal (civil) 404 of 1958 |
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26 February 1960
Supreme Court 5 pages SAHIBZADA SAIYED MUHAMMEDAMIRABBAS ABBASSI & OTHERS Vs THE STATE OF MADHYA BHARAT& OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),IMAM, SYED JAFFER,SARKAR, A.K.,WANCHOO, K.N.,SHAH, J.C. |
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26 February 1960
Supreme Court 6 pages RABARI GHELA JADAV Vs THE STATE OF BOMBAY
Case number: Appeal (crl.) 14 of 1959 |
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26 February 1960
Supreme Court 8 pages MOHAMED DASTAGIR Vs THE STATE OF MADRAS
Bench: SINHA, BHUVNESHWAR P.(CJ),IMAM, SYED JAFFER,SARKAR, A.K.,WANCHOO, K.N.,SHAH, J.C. |
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24 February 1960
Supreme Court 7 pages THE STATE OF VINDHYA PRADESH(NOW MADHYA PRADESH) Vs MORADHWAJ SINGH AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),IMAM, SYED JAFFER,SARKAR, A.K.,WANCHOO, K.N.,SHAH, J.C. |
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23 February 1960
Supreme Court 11 pages SHRI BALWAN SINGH Vs SHRI LAKSHMI NARAIN & OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),IMAM, SYED JAFFER,SARKAR, A.K.,WANCHOO, K.N.,SHAH, J.C. |
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22 February 1960
Supreme Court 5 pages THE BRIHAN MAHARASHTRA SUGARSYNDICATE LTD. Vs JANARDAN RAMCHANDRA KULKARNIAND OTHERS
Case number: Appeal (civil) 513 of 1958 |
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22 February 1960
Supreme Court 12 pages THE TINNEVELLY-TUTICORIN ELECTRICSUPPLY CO. LTD., Vs ITS WORKMEN
Case number: Appeal (civil) 23 of 1958 |
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22 February 1960
Supreme Court 7 pages THE BIHAR STATE CO-OPERATIVEBANK LTD. Vs THE COMMISSIONER OF INCOME-TAX
Case number: Appeal (civil) 228 of 1958 |