25 November 1959
Supreme Court 8 pages FEROZ DIN AND OTHERS Vs THE STATE OF WEST BENGAL
Case number: Appeal (crl.) 48 of 1958 |
25 November 1959
Supreme Court 0 pages State of Bihar Vs Gopi Kishore Prasad
Bench: B.P. SINHA (CJ),P.B. GAJENDRAGADKAR,K. SUBBARAO,K.C. DAS GUPTA,J.C. |
25 November 1959
Supreme Court 0 pages NARUMAL Vs STATE OF BOMBAY
Bench: B.P. SINHA (CJ),P.B. GAJENDRAGADKAR,K. SUBBARAO,K.C. DAS GUPTA,J.C. |
20 November 1959
Supreme Court 6 pages ALL INDIA STATION MASTERS Vs GENERAL MANAGER, CENTRAL RAILWAYSAND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,SUBBARAO, K.,GUPTA, K.C. DAS,SHAH, J.C. |
20 November 1959
Supreme Court 14 pages S. M. BANERJI Vs SRI KRISHNA AGARWAL
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,SUBBARAO, K.,GUPTA, K.C. DAS,SHAH, J.C. |
17 November 1959
Supreme Court 24 pages MST. RUKHMABAI Vs LALA LAXMINARAYAN AND OTHERS
Case number: Appeal (civil) 173 of 1955 |
13 November 1959
Supreme Court 9 pages THE OKARA ELECTRIC SUPPLY CO. LTD., AND ANOTHER Vs THE STATE OF PUNJAB AND ANOTHER
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,SUBBARAO, K.,GUPTA, K.C. DAS,SHAH, J.C. |
13 November 1959
Supreme Court 20 pages CT. A. CT. NACHIAPPA CHETTIAR AND OTHERS Vs CT. A. CT. SUBRAMANIAM CHETTIAR
Case number: Appeal (civil) 112 of 1955 |
10 November 1959
Supreme Court 8 pages JIBON KRISHNA MUKHERJEE & ANOTHER Vs NEW BHEERBHUM COAL CO. LTD. & ANOTHER.
Case number: Appeal (civil) 342 of 1959 |
10 November 1959
Supreme Court 6 pages THE OFFICIAL LIQUIDATORS,U. P. UNION BANK LTD. Vs SHRI RAMESHWAR NATH AGGARWAL
Case number: Appeal (civil) 28 of 1958 |
10 November 1959
Supreme Court 11 pages BHARWAD MEPA DANA & ANOTHER Vs STATE OF BOMBAY
Bench: DAS,S.K. |
06 November 1959
Supreme Court 17 pages Y. MAHABOOB SHERIFF AND OTHERS Vs MYSORE STATE TRANSPORT AUTHORITYAND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),IMAM, SYED JAFFER,KAPUR, J.L.,WANCHOO, K.N.,GUPTA, K.C. DAS |
06 November 1959
Supreme Court 11 pages SHRINIVASA REDDY AND OTHERS Vs THE STATE OF MYSORE AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),IMAM, SYED JAFFER,KAPUR, J.L.,WANCHOO, K.N.,GUPTA, K.C. DAS |
03 November 1959
Supreme Court 9 pages SHRI BHASKAR WAMAN JOSHI (deceased)AND OTHERS Vs SHRI NARAYAN RAMBILAS AGARWAL(deceased) AND OTHERS
Case number: Appeal (civil) 16 of 1955 |
28 October 1959
Supreme Court 19 pages K. SATWANT SINGH Vs THE STATE OF PUNJAB(and connected petition)
Bench: SINHA, BHUVNESHWAR P.(CJ),IMAM, SYED JAFFER,KAPUR, J.L.,WANCHOO, K.N.,GUPTA, K.C. DAS |