28 October 1959
Supreme Court 10 pages UNION OF INDIA Vs AMAR SINGH
Case number: Appeal (civil) 478 of 1957 |
27 October 1959
Supreme Court 12 pages N. R. GHOSE alias NIKHIL RANJAN GHOSE Vs THE STATE OF WEST BENGAL
Case number: Appeal (crl.) 116 of 1957 |
16 October 1959
Supreme Court 5 pages THE DUNLOP RUBBER CO. (INDIA) LTD. Vs WORKMEN AND OTHERS
Case number: Appeal (civil) 159 of 1959 |
16 October 1959
Supreme Court 5 pages MESSRS. BRAHMACHARI RESEARCHINSTITUTE Vs ITS WORKMEN
Case number: Appeal (civil) 4 of 1958 |
16 October 1959
Supreme Court 9 pages THE INDIAN HUME PIPE CO. LTD. Vs THE WORKMEN AND ANOTHER
Case number: Appeal (civil) 169 of 1958 |
14 October 1959
Supreme Court 20 pages INDIA GENERAL NAVIGATION AND RAILWAY CO. LTD. Vs THEIR WORKMEN
Case number: Appeal (civil) 86 of 1958 |
12 October 1959
Supreme Court 0 pages M. NARASIMHACHAR Vs STATE OF MYSORE
Bench: B.P. SINHA CJ,S.J. IMAM,J.L. KAPUR,K.N. WANCHOO,K.C. DASGUPTA |
08 October 1959
Supreme Court 0 pages SHUBNATH DEOGRAM Vs RAM NARAIN PRASAD & ORS.
Bench: S.K. DAS,P.B. GAJENDRAGADKAR,A.K. SARKAR,K. SUBBARAO,M. |
30 September 1959
Supreme Court 0 pages SARDAR GURMEJ SINGH Vs SARDAR PRATAP SINGH KAIRON
Bench: S.R. Das (CJ),S.K. Das,A.K. Sarkar,K. Subba Rao,M. Hidayatullah |
24 September 1959
Supreme Court 32 pages THE PUNJAB NATIONAL BANK, LTD. Vs ITS WORKMEN
Case number: Appeal (civil) 519 of 1958 |
22 September 1959
Supreme Court 22 pages NARAYAN BHAGWANTRAO GOSAVIBALAJIWALE Vs GOPAL VINAYAK GOSAVI AND OTHERS
Case number: Appeal (civil) 261 of 1955 |
15 September 1959
Supreme Court 6 pages CHIMANLAL PREMCHAND Vs THE STATE OF BOMBAY
Case number: Appeal (crl.) 200 of 1957 |
15 September 1959
Supreme Court 7 pages JETHANAND BETAB Vs THE STATE OF DELHI(now Delhi Administration)
Case number: Appeal (crl.) 185 of 1957 |
15 September 1959
Supreme Court 5 pages ABDUL REHMAN MAHOMED YUSUF Vs MAHOMED HAJI AHMAD AGBOTWALAAND ANOTHER
Bench: IMAM,SYED JAFFER |
14 September 1959
Supreme Court 9 pages CHHADAMI LAL JAIN AND OTHERS Vs THE STATE OF UTTAR PRADESH ANDANOTHER
Case number: Appeal (crl.) 143 of 1957 |