21 January 1960
Supreme Court 7 pages CHAMPALAL Vs MST. SAMARATH BAI
Case number: Appeal (civil) 34 of 1956 |
20 January 1960
Supreme Court 12 pages M/s. ALOPI PARSHAD & SONS, LTD. Vs THE UNION OF INDIA
Case number: Appeal (civil) 693 of 1957 |
20 January 1960
Supreme Court 7 pages JAGAN NATH SATHU Vs THE UNION OF INDIA
Bench: SINHA, BHUVNESHWAR P.(CJ),IMAM, SYED JAFFER,SARKAR, A.K.,WANCHOO, K.N.,SHAH, J.C. |
19 January 1960
Supreme Court 7 pages SHIVJI NATHUBHAI Vs THE UNION OF INDIA & OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C. |
15 January 1960
Supreme Court 5 pages NANDURI YOGANANDALAKSHMINARASIMACHARI AND ORS. Vs SRI AGASTHESWARASWAMI VARU OFKOLAKALUR
Case number: Appeal (civil) 147 of 1956 |
15 January 1960
Supreme Court 19 pages BALLAVDAS AGARWALA Vs SHRI J. C. CHAKRAVARTY
Case number: Appeal (crl.) 159 of 1956 |
15 January 1960
Supreme Court 0 pages AMALENDU GHOSH Vs NORTH EASTERN RAILWAY (BY THE DISTRICT TRAFFIC SUPERINTEND
Bench: B.P. SINHA (CJ),P.B. GAJENDRAGADKAR,K.N. WANCHOO,K.C. DAS GUPTA |
14 January 1960
Supreme Court 7 pages 1. R. MUTHAMMAL (Died)2. PARAMESWARI THAYAMMAL Vs SRI SUBRAMANIASWAMI DEVASTHANAM,TIRUCHENDUR
Bench: HIDAYATULLAH,M. |
12 January 1960
Supreme Court 12 pages BHAGWANTRAO Vs VISHWASRAO AND ANOTHER
Case number: Appeal (civil) 208 of 1955 |
12 January 1960
Supreme Court 7 pages J. C. JAIN Vs R. A. PATHAK AND OTHERS
Case number: Appeal (civil) 75 of 1956 |
02 January 1960
Supreme Court 8 pages KHANDESH SPG. & WVG. MILLS CO. LTD. Vs THE RASHTRIYA GIRNI KAMGAR SANGH,JALGAON
Case number: Appeal (civil) 257 of 1958 |
18 December 1959
Supreme Court 20 pages HAMDARD DAWAKHANA (WAKF) LAL KUAN,DELHI AND ANOTHER Vs UNION OF INDIA AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),IMAM, SYED JAFFER,KAPUR, J.L.,WANCHOO, K.N.,GUPTA, K.C. DAS |
18 December 1959
Supreme Court 17 pages KANGSARI HALDAR & ANOTHER Vs THE STATE OF WEST BENGAL
Bench: SINHA, BHUVNESHWAR P.,GAJENDRAGADKAR, P.B.,SARKAR, A.K.,SUBBARAO, K.,SHAH, J.C. |
16 December 1959
Supreme Court 13 pages THE UNION OF INDIA & OTHERS Vs MESSRS. BHANA MAL GULZARI MALAND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,SUBBARAO, K.,GUPTA, K.C. DAS,SHAH, J.C. |
15 December 1959
Supreme Court 12 pages MINERAL DEVELOPMENT LTD. Vs THE STATE OF BIHAR AND ANOTHER
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,SUBBARAO, K.,GUPTA, K.C. DAS,SHAH, J.C. |