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19 February 1960
Supreme Court 6 pages THE COMMISSIONER OF INCOME-TAX,BOMBAY NORTH & OTHERS. Vs M/S. HARIVALLABHDAS KALIDAS AND CO.,
Case number: Appeal (civil) 145 of 1958 |
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17 February 1960
Supreme Court 9 pages THE COMMISSIONER OF INCOME-TAX,BOMBAY Vs CHANDULAL KESHAVLAL & CO., PETLAD
Case number: Appeal (civil) 167 of 1958 |
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12 February 1960
Supreme Court 25 pages SMT. NAGINDRA BALA MITRAAND ANOTHER Vs SUNIL CHANDRA ROY AND ANOTHER
Case number: Appeal (crl.) 170 of 1956 |
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12 February 1960
Supreme Court 6 pages MIS. ROHTAS SUGAR LTD., & OTHERS Vs THEIR WORKMEN
Case number: Appeal (civil) 717 of 1957 |
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12 February 1960
Supreme Court 6 pages THE BIJAY COTTON MILLS LTD. Vs THEIR WORKMEN & ANOTHER
Case number: Appeal (civil) 355 of 1958 |
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11 February 1960
Supreme Court 6 pages THE ASSOCIATED CEMENT COMPANY LTD. Vs SHRI P. D. VYAS AND OTHERS.
Case number: Appeal (civil) 22 of 1958 |
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09 February 1960
Supreme Court 11 pages S. S. LIGHT RAILWAY CO., LTD. Vs UPPER DOAB SUGAR MILLS LTD. & ANOTHER
Case number: Appeal (civil) 347 of 1955 |
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09 February 1960
Supreme Court 6 pages M/S KUNDAN SUGAR MILLS Vs ZIYAUDDIN AND OTHERS.
Case number: Appeal (civil) 63 of 1957 |
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09 February 1960
Supreme Court 5 pages THE STATE OF UTTAR PRADESH Vs HAFIZ MOHAMMAD ISMAIL ANDHAFIZ JAWED ALI
Bench: WANCHOO,K.N. |
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03 February 1960
Supreme Court 4 pages PETLAD TURKEY RED DYE WORKS LTD. Vs DYES & CHEMICAL WORKERS' UNION,PETLAD & ANR.
Case number: Appeal (civil) 258 of 1958 |
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03 February 1960
Supreme Court 7 pages MOTI RAM Vs SURAJ BHAN & OTHERS.
Case number: Appeal (civil) 524 of 1959 |
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03 February 1960
Supreme Court 8 pages S. N. NAMASIVAYAM CHETTIAR Vs THE COMMISSIONER OF INCOME-TAX,MADRAS(With connected appea
Case number: Appeal (civil) 218 of 1955 |
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29 January 1960
Supreme Court 13 pages STATE 0F BOMBAY & OTHERS Vs THE HOSPITAL MAZDOOR SABHA & OTHERS
Case number: Appeal (civil) 712 of 1957 |
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25 January 1960
Supreme Court 10 pages J. V. GOKAL & Co. (PRIVATE) LTD. Vs THE ASSISTANT COLLECTOR, OF SALES-TAX(INSPECTION) AND OTHE
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,SUBBARAO, K.,GUPTA, K.C. DAS,SHAH, J.C. |
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21 January 1960
Supreme Court 14 pages THE SUPERINTENDENT, CENTRAL PRISON,FATEHGARH Vs RAM MANOHAR LOHIA
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,SUBBARAO, K.,GUPTA, K.C. DAS,SHAH, J.C. |