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14 September 1959
Supreme Court 7 pages THE STATE OF BIHAR Vs HIRALAL KEJRIWAL AND ANOTHER
Case number: Appeal (crl.) 36 of 1958 |
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11 September 1959
Supreme Court 16 pages THE ASSOCIATED CEMENT COMPANIES LIMITED,CHAIBASSA CEMENT Vs THEIR WORKMEN
Case number: Appeal (civil) 87 of 1958 |
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11 September 1959
Supreme Court 7 pages LILACHAND TULJARAM GUJAR AND OTHERS Vs MALLAPPA TUKARAM BORGAVI AND OTHERS
Case number: Appeal (civil) 24 of 1955 |
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10 September 1959
Supreme Court 9 pages REHMAN SHAGOO AND OTHERS Vs STATE OF JAMMU AND KASHMIR
Bench: DAS, SUDHI RANJAN (CJ),DAS, S.K.,SARKAR, A.K.,WANCHOO, K.N.,HIDAYATULLAH, M. |
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07 September 1959
Supreme Court 11 pages RADHA PRASAD SINGH Vs GAJADHAR SINGH & OTHERS
Case number: Appeal (civil) 324 of 1959 |
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04 September 1959
Supreme Court 7 pages CHINUBHAI HARIDAS Vs THE STATE OF BOMBAY
Case number: Appeal (crl.) 193 of 1957 |
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03 September 1959
Supreme Court 6 pages VISHWANATH Vs THE STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 32 of 1958 |
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28 August 1959
Supreme Court 20 pages RM.NL. RAMASWAMI CHETTIAR AND OTHERS Vs THE OFFICIAL RECEIVER, RAMANATHAPURAM Art MADURAI & OTHERS
Case number: Appeal (civil) 207 of 1955 |
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28 August 1959
Supreme Court 8 pages BABULAL PARATE Vs THE STATE OF BOMBAY AND ANOTHER
Bench: DAS, SUDHI RANJAN (CJ),DAS, S.K.,SARKAR, A.K.,WANCHOO, K.N.,HIDAYATULLAH, M. |
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27 August 1959
Supreme Court 6 pages GOHAR BEGAM Vs SUGGI ALIAS NAZMA BEGAM AND OTHERS
Case number: Appeal (crl.) 11 of 1959 |
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21 August 1959
Supreme Court 12 pages GULLAPALLI NAGESWARA RAO ETC. Vs THE STATE OF ANDHRA PRADESH & OTHERS
Case number: Appeal (civil) 198 of 1959 |
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21 August 1959
Supreme Court 8 pages SHIVA JUTE BALING LIMITED Vs HINDLEY AND COMPANY LIMITED
Case number: Appeal (civil) 262 of 1955 |
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19 August 1959
Supreme Court 5 pages THE HINDUSTAN FOREST COMPANY Vs LAL CHAND AND OTHERS
Bench: DAS, SUDHI RANJAN (CJ),DAS, S.K.,SARKAR, A.K.,WANCHOO, K.N.,HIDAYATULLAH, M. |
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14 August 1959
Supreme Court 8 pages SRI RAJAH VELUGOTI VENKATA SESHA VARDA RAJA GOPALA KRISH Vs THE STATE OF ANDHRA PRADESH
Bench: DAS, SUDHI RANJAN (CJ),DAS, S.K.,SARKAR, A.K.,WANCHOO, K.N.,HIDAYATULLAH, M. |
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04 August 1959
Supreme Court 10 pages THE STATE OF SAURASHTRA Vs MEMON HAJI ISMAIL HAJI
Case number: Appeal (civil) 185 of 1955 |