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04 February 1966
Supreme Court 6 pages PANDIT SRI CHAND AND ORS. Vs M/S. JAGDISH PARSHAD KISHAN CHAND
Case number: Appeal (civil) 425 of 1963 |
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04 February 1966
Supreme Court 4 pages YELAMANCHILI SIVA PANCHAKSHAMMA GODAVARU Vs YALAMANCHILI CHEVA ABHAYI AND ORS.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V. |
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04 February 1966
Supreme Court 0 pages PROBHUDAS MORARJEE RAJKOTIA & ORS. Vs UNION OF INDIA & ORS.
Bench: P.B. GAJENDRAGADKAR(CJ),K.N. WANCHOO,J.C. SHAH,S.M. SIKRI,V. |
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28 January 1966
Supreme Court 4 pages MOHD. RAZA DABSTANI Vs STATE OF BOMBAY AND ORS.
Case number: Appeal (civil) 289 of 1964 |
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28 January 1966
Supreme Court 4 pages GIRDHARILAL AMRATLAL SHODAN AND OTHERS Vs STATE OF GUJARAT AND OTHERS
Case number: Appeal (civil) 1070 of 1965 |
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27 January 1966
Supreme Court 9 pages RAO NIHALKARAN Vs RAMGOPAL
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V. |
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27 January 1966
Supreme Court 4 pages AMAR SINGH AND OTHERS Vs RANA BALBAHADUR SINGH
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V. |
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21 January 1966
Supreme Court 10 pages NAVINCHANDRA BABUBHAI NAGARSHETH AND ORS. Vs BOMBAY REVENUE TRIBUNAL AND ORS.
Case number: Appeal (civil) 1048 of 1963 |
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21 January 1966
Supreme Court 7 pages KEHAR SINGH & ORS. Vs DEWAN SINGH & ORS.
Case number: Appeal (civil) 429 of 1963 |
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21 January 1966
Supreme Court 11 pages ADDANKI NARAYANAPPA & ANR. Vs BHASKARA KRISHTAPPA AND 13 ORS.
Bench: MUDHOLKAR,J.R. |
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21 January 1966
Supreme Court 0 pages B.R. SHANKARANARAYANA & ORS. Vs STATE OF MYSORE & ORS.
Bench: P.B. GAJENDRAGADKAR(CJ),J.C. SHAH,S.M. SIKRI,V. RAMASWAMI,P. |
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19 January 1966
Supreme Court 12 pages COMMISSIONER OF INCOME-TAX, PATIALA & ORS. Vs M/s. SHAHZADA NAND & SONS & ORS.
Case number: Appeal (civil) 494 of 1964 |
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18 January 1966
Supreme Court 5 pages M. V. KRISHNAN NAMBISSAN Vs STATE OF KERALA
Case number: Appeal (crl.) 93 of 1964 |
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18 January 1966
Supreme Court 7 pages EVEREST APARTMENTS CO-OPERATIVE HOUSINGSOCIETY LTD. Vs STATE OF MAHARASHTRA & ORS.
Case number: Appeal (civil) 1 of 1966 |
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18 January 1966
Supreme Court 7 pages K. G. KHOSLA & CO. Vs DEPUTY COMMISSIONER OF COMMERCIAL TAXIES
Bench: GAJENDRAGADKAR, P.B. (CJ),SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |