Showing 38911 - 38925 of 41947 judgements
04 February 1966
Supreme Court
6 pages
PANDIT SRI CHAND AND ORS. Vs M/S. JAGDISH PARSHAD KISHAN CHAND

Case number: Appeal (civil) 425 of 1963

04 February 1966
Supreme Court
4 pages
YELAMANCHILI SIVA PANCHAKSHAMMA GODAVARU Vs YALAMANCHILI CHEVA ABHAYI AND ORS.

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.
Case number: Appeal (civil) 752 of 1963

04 February 1966
Supreme Court
0 pages
PROBHUDAS MORARJEE RAJKOTIA & ORS. Vs UNION OF INDIA & ORS.

Bench: P.B. GAJENDRAGADKAR(CJ),K.N. WANCHOO,J.C. SHAH,S.M. SIKRI,V.
Case number: Writ Petition (civil) 46 of 1965

28 January 1966
Supreme Court
4 pages
MOHD. RAZA DABSTANI Vs STATE OF BOMBAY AND ORS.

Case number: Appeal (civil) 289 of 1964

28 January 1966
Supreme Court
4 pages
GIRDHARILAL AMRATLAL SHODAN AND OTHERS Vs STATE OF GUJARAT AND OTHERS

Case number: Appeal (civil) 1070 of 1965

27 January 1966
Supreme Court
9 pages
RAO NIHALKARAN Vs RAMGOPAL

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.
Case number: Appeal (civil) 365 of 1965

27 January 1966
Supreme Court
4 pages
AMAR SINGH AND OTHERS Vs RANA BALBAHADUR SINGH

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.
Case number: Appeal Civil 354 of 1965

21 January 1966
Supreme Court
10 pages
NAVINCHANDRA BABUBHAI NAGARSHETH AND ORS. Vs BOMBAY REVENUE TRIBUNAL AND ORS.

Case number: Appeal (civil) 1048 of 1963

21 January 1966
Supreme Court
7 pages
KEHAR SINGH & ORS. Vs DEWAN SINGH & ORS.

Case number: Appeal (civil) 429 of 1963

21 January 1966
Supreme Court
11 pages
ADDANKI NARAYANAPPA & ANR. Vs BHASKARA KRISHTAPPA AND 13 ORS.

Bench: MUDHOLKAR,J.R.
Case number: Appeal Civil 299 of 1961

21 January 1966
Supreme Court
0 pages
B.R. SHANKARANARAYANA & ORS. Vs STATE OF MYSORE & ORS.

Bench: P.B. GAJENDRAGADKAR(CJ),J.C. SHAH,S.M. SIKRI,V. RAMASWAMI,P.
Case number: Appeal (civil) 174 of 1965

19 January 1966
Supreme Court
12 pages
COMMISSIONER OF INCOME-TAX, PATIALA & ORS. Vs M/s. SHAHZADA NAND & SONS & ORS.

Case number: Appeal (civil) 494 of 1964

18 January 1966
Supreme Court
5 pages
M. V. KRISHNAN NAMBISSAN Vs STATE OF KERALA

Case number: Appeal (crl.) 93 of 1964

18 January 1966
Supreme Court
7 pages
EVEREST APARTMENTS CO-OPERATIVE HOUSINGSOCIETY LTD. Vs STATE OF MAHARASHTRA & ORS.

Case number: Appeal (civil) 1 of 1966

18 January 1966
Supreme Court
7 pages
K. G. KHOSLA & CO. Vs DEPUTY COMMISSIONER OF COMMERCIAL TAXIES

Bench: GAJENDRAGADKAR, P.B. (CJ),SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.,SATYANARAYANARAJU, P.
Case number: Appeal (civil) 143 of 1965